High Courts04 Mar 2014Dismissed
R. Anil Kumar Vs Sree Sudheendra Medical Mission and K. Ramachandra Naik
High Court Of Kerala · (2014) 03 KL CK 0066
Kerala Court Fees and Suits Valuation Act, 1959 - Section 7(3)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,048 of 2,720
High Courts04 Mar 2014Dismissed
K.K. Krishnan Vs State of Kerala and Others
High Court Of Kerala · (2014) 03 KL CK 0065
Constitution of India, 1950 - Article 226
High Courts04 Mar 2014Dismissed
Moideen Vs Nusaiba
High Court Of Kerala · (2014) CriLJ 3011 : (2014) 2 KLT 780
Criminal Procedure Code, 1973 (CrPC) — Section 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 3(1)(a), 3(1)(a), 3(2)
High Courts04 Mar 2014Allowed
Ratheesh S. Nair Vs State of Kerala
High Court Of Kerala · (2014) 2 KLJ 858
High Courts04 Mar 2014
Sidharth Swaminathan Vs Sub Registrar
High Court Of Kerala · AIR 2014 Ker 195 : (2014) 3 DMC 237 : (2014) 3 ILR 595 : (2014) 3 KLJ 378 : (2014) 3 KLT 326
Constitution of India, 1950 — Article 226Special Marriage Act, 1954 — Section 15, 16, 18, 24(2), 5
High Courts03 Mar 2014
Commissioner of Income Tax Vs Midas Polymer Compounds P. Ltd.
High Court Of Kerala · (2014) 363 ITR 309
Income Tax Act, 1961 — Section 80-IB
High Courts03 Mar 2014
M/s. Electrobytes Technologies (India) Pvt. Ltd. Vs Commercial Tax Inspector, Walayar and State of Kerala
High Court Of Kerala · (2014) 03 KL CK 0121
Kerala Value Added Tax Act, 2003 — Section 47(2), 47(6)
High Courts03 Mar 2014
Aneesh Vs The Ombudsman for Local Self Government Institutions
High Court Of Kerala · (2014) 1 KLT 1045
Civil Procedure Code, 1908 (CPC) — Section 11, 47Constitution of India, 1950 — Article 226, 304Kerala Panchayat Raj Act, 1994 — Section 235I, 235J, 235L, 235N, 235N(1)
High Courts03 Mar 2014
K. Choyikutty Vs State of Kerala and Manager, Kerala Transport Company Ltd.
High Court Of Kerala · (2014) 03 KL CK 0068
Industrial Disputes Act, 1947 — Section 11A
High Courts03 Mar 2014Disposed Off
Radhakrishnan Nair Vs State of Kerala
High Court Of Kerala · (2014) 03 KL CK 0067
Motor Vehicles Act, 1988 - Section 134(a) 187Penal Code, 1860 (IPC) - Section 279 304(A) 304A
High Courts03 Mar 2014
Johnson and Johnson Limited Vs The Commercial Tax Inspector, Manjeshwar
High Court Of Kerala · (2014) 03 KL CK 0024
Kerala Value Added Tax Act, 2003 — Section 47(2), 47(6)
High Courts03 Mar 2014Allowed
Suku and Sony Vs State of Kerala
High Court Of Kerala · (2014) 03 KL CK 0023
Penal Code, 1860 (IPC) — Section 323, 325, 34, 341, 452
High Courts03 Mar 2014
Santhosh Kumar P.K. Vs The Sub Inspector of Police Janmythri Police Station, Mahesh, Vinod, Uthaman and Devadas K.A. President, KSKTU Mekkara Unit
High Court Of Kerala · (2014) 03 KL CK 0022
High Courts28 Feb 2014
Pradeepan Vs State of Kerala
High Court Of Kerala · (2015) 2 CCR 37 : (2014) CriLJ 2241 : (2014) 3 Crimes 94 : (2014) 2 KHC 125 : (2014) 1 KLT 998 : (2014) 2 RCR(Criminal) 542
Criminal Procedure Code, 1973 (CrPC) — Section 389(1), 389(3)Penal Code, 1860 (IPC) — Section 120B, 148, 149, 201, 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 2, 3, 5
High Courts28 Feb 2014
The Travancore Cements Employees Co-operative Bank Ltd. Vs Ramachandran Nair
High Court Of Kerala · (2014) 2 ILR 224 : (2014) 1 KLT 889 : (2014) LabIC 2340 : (2014) 3 LLJ 384 : (2014) 2 SCT 751
Kerala Co-operative Societies Act, 1969 — Section 62Payment of Gratuity Act, 1972 — Section 4, 4(3)
High Courts28 Feb 2014Dismissed
Prajyoti Niketan College Vs Sr. Ancy
High Court Of Kerala · (2014) 2 KLJ 514 : (2014) 2 KLT 293
Calicut University Act, 1975 — Section 60, 60(7), 60(9)Constitution of India, 1950 — Article 226, 30(1)Kerala Land Reforms Act, 1963 — Section 103
High Courts28 Feb 2014Dismissed
Mukesh V.R. Vs State of Kerala
High Court Of Kerala · (2014) 02 KL CK 0089
High Courts28 Feb 2014
Sales Tax Officer Vs K.J. Augustine
High Court Of Kerala · (2014) 73 VST 175
Kerala General Sales Tax Act, 1963 — Section 22(4)
High Courts28 Feb 2014Dismissed
Moosa Vs Authorized Officer
High Court Of Kerala · (2014) CriLJ 4273 : (2014) 4 FLT 606 : (2014) 3 ILR 765 : (2014) 2 KHC 731 : (2014) 3 KLJ 534 : (2014) 2 KLT 1024 : (2015) 1 RCR(Civil) 152
Kerala Forest Act, 1961 — Section 2(1)(e), 27(1)(e)(iii), 52, 61A, 61B
High Courts28 Feb 2014
Saju George Vs Mohammed Sherif
High Court Of Kerala · (2014) 3 KLJ 55
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 5, Order 6 Rule 4, 100Contract Act, 1872 — Section 17Evidence Act, 1872 — Section 44