High Courts07 Mar 2014Allowed

Leela Bhai, K.R. Vs Indian Overseas Bank

High Court Of Kerala · (2014) 142 FLR 587 : (2014) 1 ILR 1011 : (2014) 1 KHC 789 : (2014) 2 KLJ 68 : (2014) 1 KLT 1036 : (2014) 2 LLN 468 : (2014) 2 SCT 720

Civil Procedure Code, 1908 (CPC) — Section 60Pensions Act, 1871 — Section 11
High Courts06 Mar 2014

Muhammed Shafi Vs State of Kerala

High Court Of Kerala · (2014) 2 KHC 574 : (2014) 3 KLJ 77

Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 427
High Courts06 Mar 2014

Madhu V.T. Vs State of Kerala

High Court Of Kerala · (2014) CriLJ 3257 : (2014) 3 ILR 698 : (2014) 2 KHC 586

Criminal Procedure Code, 1973 (CrPC) — Section 164, 227Evidence Act, 1872 — Section 114AImmoral Traffic (Prevention) Act, 1956 — Section 4, 5, 6
High Courts06 Mar 2014

Krishnadas Vs Velayudhan Nair

High Court Of Kerala · (2014) 2 ILR 836 : (2014) 2 KLT 539

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(10), 11(2)(b), 11(4)(i), 11(8)