CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments

54,395 judgments · page 1,022 of 2,720

High Courts27 Jun 2014

Kaladharan Vs Kavitha

High Court Of Kerala · (2014) 3 DMC 230 : (2014) 3 ILR 514 : (2014) 3 KHC 84 : (2014) 3 KLJ 357 : (2014) 3 KLT 220 : (2014) 3 RCR(Civil) 946 : (2015) 2 RCR(Criminal) 55

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125, 126, 127, 128Family Courts Act, 1984 — Section 19, 19(4)
Read judgment
High Courts27 Jun 2014Dismissed

Narayanankutty Vs V. Sundareswaran

High Court Of Kerala · (2014) 06 KL CK 0233

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(1)(b)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
Read judgment
High Courts27 Jun 2014Disposed Off

V. Sudha Vs Anandakumar K.N.

High Court Of Kerala · (2014) 06 KL CK 0232

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
Read judgment
High Courts27 Jun 2014Dismissed

T.M. Sabu Vs P.V. Sadanandan

High Court Of Kerala · (2014) 06 KL CK 0231

Criminal Procedure Code, 1973 (CrPC) — Section 357(1)(b), 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
Read judgment
High Courts27 Jun 2014Dismissed

Satheesan Vs Saibi

High Court Of Kerala · (2014) 06 KL CK 0175

Criminal Procedure Code, 1973 (CrPC) — Section 127Family Courts Act, 1984 — Section 19(4)
Read judgment
High Courts27 Jun 2014Dismissed

T.M. Sabu Vs K. Vinod

High Court Of Kerala · (2014) 06 KL CK 0089

Criminal Procedure Code, 1973 (CrPC) — Section 357(1)(b), 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
Read judgment
High Courts27 Jun 2014

Kunju T.P. Vs Fathima

High Court Of Kerala · (2014) 3 ILR 463 : (2014) 3 KHC 127 : (2014) 3 KLJ 350 : (2014) 3 KLT 563

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)
Read judgment
High Courts26 Jun 2014

Krishna Iyer Vs Abdul Rasheed

High Court Of Kerala · (2015) 1 KHC 375 : (2015) 1 KLJ 601 : (2015) 1 KLT 511 : (2015) 2 RCR(Rent) 32

Civil Procedure Code, 1908 (CPC) — Section 151Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(10), 11(3), 11(4)(iv), 11(8), 23
Read judgment
High Courts26 Jun 2014Allowed

Thajudeen Vs State of Kerala

High Court Of Kerala · (2014) 06 KL CK 0226

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 498A
Read judgment