High Courts01 Jul 2014Allowed
D.M. Education and Research Foundation Vs Indian Nursing Council
High Court Of Kerala · (2014) 07 KL CK 0109
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,021 of 2,720
High Courts01 Jul 2014
Shymesh Vs State of Kerala
High Court Of Kerala · (2015) 1 Crimes 548 : (2014) 3 KLJ 632 : (2014) 3 KLT 270 : (2014) 4 RCR(Criminal) 467
Criminal Procedure Code, 1973 (CrPC) — Section 482Passports Act, 1967 — Section 12, 12(1)(b), 15
High Courts01 Jul 2014Disposed Off
Suresh Vs Village Officer
High Court Of Kerala · (2014) 07 KL CK 0070
High Courts01 Jul 2014Disposed Off
Vageeswari Amma Vs The State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0069
High Courts01 Jul 2014Disposed Off
Abdu Noushad Vs The Sub Inspector of Police
High Court Of Kerala · (2014) 07 KL CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 102, 482Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23
High Courts01 Jul 2014
Anil K. Sreenivasan Vs Omanakuttan Ulahakallumkal
High Court Of Kerala · (2015) ACJ 2602
Motor Vehicles Act, 1988 — Section 149
High Courts01 Jul 2014Allowed
K.S. John Vs Station House Officer
High Court Of Kerala · (2014) 07 KL CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 465
High Courts30 Jun 2014
G.K. Saila Kumari Vs State of Kerala and Others
High Court Of Kerala · (2014) 4 KLJ 400
Kerala Co-operative Societies Act, 1969 — Section 32, 64, 65, 66, 66(1)
High Courts30 Jun 2014
P.K. Jayalakshmi Vs State of Kerala
High Court Of Kerala · (2015) CriLJ 46 : (2014) 3 KHC 811 : (2014) 4 KLJ 51
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 200, 202, 468Penal Code, 1860 (IPC) — Section 171I, 177, 181Representation of the People Act, 1951 — Section 10A, 125A, 33, 33(1), 33(4)
High Courts30 Jun 2014
Kidangoor Industrial Read Products Employees Co-op. Society Ltd. Vs Indian Overseas Bank
High Court Of Kerala · (2014) 4 KLT 26
Civil Procedure Code, 1908 (CPC) — Section 151, 47Kerala Co-operative Societies Act, 1969 — Section 100, 16(9), 2(i), 69, 69(1)(h)
High Courts30 Jun 2014
Chellamma Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0234
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 420, 465, 467
High Courts30 Jun 2014Disposed Off
V.M. Aboobacker Siddique Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0228
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 Jun 2014Disposed Off
Jijo Antony Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379
High Courts30 Jun 2014
Kadeeja Vs State of Kerala
High Court Of Kerala · (2014) 4 KLJ 623 : (2014) 4 KLT 349
High Courts30 Jun 2014Disposed Off
Mannu Joseph Vs Kareena
High Court Of Kerala · (2014) 06 KL CK 0088
Family Courts Act, 1984 — Section 9
High Courts30 Jun 2014
Robin Xavier Vs The State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0048
Kerala Prohibition of Charging Exorbitant Interest Act, 2012 — Section 3, 4Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts30 Jun 2014
Antony, C.K. Vs Mathai M. Paikeday
High Court Of Kerala · (2014) 4 ILR 297
Contract Act, 1872 — Section 25, 25(3)Evidence Act, 1872 — Section 91Income Tax Act, 1961 — Section 269, 269SS, 271D, 273B, 27ID
High Courts30 Jun 2014
Moideenkutty Vs State of Kerala
High Court Of Kerala · (2014) 3 KHC 248
Criminal Procedure Code, 1973 (CrPC) — Section 451Kerala Escheats and Forfeitures Act, 1964 — Section 11Kerala Police Act, 1960 — Section 55, 56
High Courts30 Jun 2014Dismissed
John Mathew Vs Raman
High Court Of Kerala · (2014) 06 KL CK 0005
Specific Relief Act, 1963 — Section 20
High Courts27 Jun 2014
Mathew Varghese Vs Kerala State Electricity Board
High Court Of Kerala · (2014) 3 ILR 526 : (2014) 3 KHC 95 : (2014) 3 KLJ 374 : (2014) 3 KLT 258
Evidence Act, 1872 — Section 6