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High Court Of Kerala judgments, 2026

1,581 judgments · page 46 of 80

High Courts07 Apr 2026Disposed Of

K.B.Soman Vs State Of Kerala

High Court Of Kerala · (2026) 04 KL CK 1218

Indian Penal Code, 1860- Section 34, 465, 468, 471Kerala Civil Services (Vigilance Tribunal) Rules, 1960- Rule 3(a), 4, 4(1), 4(2), 5, 8
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High Courts07 Apr 2026Dismissed

Shaji Mon C.K Vs State Of Kerala

High Court Of Kerala · (2026) 04 KL CK 1216

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 120B, 468, 471Prevention of Corruption Act, 1988- Section 13(1)(d), 13(2)
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High Courts06 Apr 2026Partly Allowed

Radhakrishnan Nair Vs State Of Kerala

High Court Of Kerala · (2026) 04 KL CK 1221

Indian Penal Code, 1860- Section 120B, 408, 465, 468, 471, 477APrevention of Corruption Act, 1988-Section 13(1)(c), 13(2)
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High Courts01 Apr 2026

Suo Motu Vs State Of Kerala & Ors.

High Court Of Kerala · (2026) 04 KL CK 3005

Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955-Section 24Travancore Cochin Hindu Religious Institutions Act, 1950-Section 123, 76A, 62, 62A, 62B, 68, 73A, 86, 105, 74Government of Cochin Act, XX of 1113-Section 50G
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High Courts01 Apr 2026

Muheshkumar K Vs State Of Kerala

High Court Of Kerala · (2026) 04 KL CK 3006

Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2), 20Evidence Act-Section 140, 154Bharatiya Sakshya Adhiniyam, 2023-Section 145
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High Courts01 Apr 2026

State Of Kerala & Ors. Vs Martin Augustine

High Court Of Kerala · (2026) 04 KL CK 3009

Kerala Conservation of Paddy Land and Wetland Act, 2008-Sections 2(iii), 2(xv), 8, 9, 10, 27A, 27C(1), 27C(2), 27C(3), 27C(4), 27C(5)Kerala Land Tax Act, 1961-Sections 6, 6A
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