High Courts03 Mar 2025Allowed
Vyshak P Vs State Of Kerala
High Court Of Kerala · (2025) 03 KL CK 1296
Kerala State and Subordinate Services Rules 1958 - Rule 10(a), 10(a)(ii), 13(b), 13(b)(i)
COURT ARCHIVE
High Court Of Kerala judgments, 2025
771 judgments · page 27 of 39
High Courts03 Mar 2025Disposed Of
Suo Motu Vs State Of Kerala
High Court Of Kerala · (2025) 03 KL CK 1295
Constitution of India. 1950 - Article 21, 21A
High Courts28 Feb 2025Dismissed
Raj P Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1312
Constitution of India. 1950 - Article 226Kerala Land Assignment Rules, 1964 - Rule 12A
High Courts28 Feb 2025Allowed
State Of Kerala Vs P. Abdul Azeez
High Court Of Kerala · (2025) 02 KL CK 1308
High Courts28 Feb 2025Allowed
M.Sakthivel Vs Union Of India
High Court Of Kerala · (2025) 02 KL CK 1307
Code of Civil Procedure, 1908 - Order 47 Rule 1
High Courts28 Feb 2025Allowed
Mahatma Gandhi University M.G.University Vs Suni Thomas
High Court Of Kerala · (2025) 02 KL CK 1306
Constitution of India. 1950 - Article 14, 226Kerala High Court Act, 1958 - Section 5(i)
High Courts28 Feb 2025Dismissed
New India Fuels Vs Issac N. Issac
High Court Of Kerala · (2025) 02 KL CK 1305
Code of Civil Procedure, 1908 - Section 114, Order 47 Rule 1Kerala Court Fees and Suit Valuation Act, 1959 - Section 52
High Courts28 Feb 2025Disposed Of
Vibina V.C Vs Union Of India
High Court Of Kerala · (2025) 02 KL CK 1304
High Courts28 Feb 2025Dismissed
Dr.Aruvi T.P Vs Additional Chief Secretary
High Court Of Kerala · (2025) 02 KL CK 1303
High Courts28 Feb 2025Dismissed
N.Prakash Vs R.Ashakumari
High Court Of Kerala · (2025) 02 KL CK 1300
Contempt of Courts Act, 1971 - Section 2(c), 14, 15, 15(1), 15(1)(b), 15(2)Bharatiya Nyaya Sanhita, 2023 - Section 229
High Courts27 Feb 2025Disposed Of
Muhammed Farshad Vs Union Of India
High Court Of Kerala · (2025) 02 KL CK 1315
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 106Code of Criminal Procedure, 1973 - Section 102
High Courts27 Feb 2025Dismissed
Ganapathykandy Baburaj Vs Karimbil Abdulkader Haji
High Court Of Kerala · (2025) 02 KL CK 1314
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3), 11(8)
High Courts27 Feb 2025Disposed Of
Vinodkumar Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1313
Negotiable Instruments Act, 1881 - Section 118, 138, 138(b), 139, 142
High Courts27 Feb 2025Disposed Of
Karthika R Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1311
Kerala Prisons and Correctional Services (Management) Rules, 2014 - Rule 400
High Courts27 Feb 2025Disposed Of
Haseena K. A Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1310
High Courts27 Feb 2025Dismissed
Afeefa Kadir Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1301
Railways Act 1989 - Section 143, 143(1)(a)
High Courts25 Feb 2025Disposed Of
Ayyappan A Vs The District Geologist
High Court Of Kerala · (2025) 02 KL CK 1302
Kerala Minor Mineral Concession Rules, 1967 - Rule 10(f)
High Courts25 Feb 2025Dismissed
Shajeela Vs New India Assurance Company Ltd
High Court Of Kerala · (2025) 02 KL CK 1298
Motor Vehicles Act, 1988 - Section 163A