High Courts09 Feb 2024Dismissed
Chinnu Darwin Vs Feialoh Francis P
High Court Of Kerala · (2024) 02 KL CK 0082
Constitution of Indiali, 1950 — Article 227
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 91 of 103
High Courts09 Feb 2024Disposed Of
Eby Cherian Vs Jerema John
High Court Of Kerala · (2024) 02 KL CK 0081
Guardian and Wards Act, 1890 — Section 7
High Courts09 Feb 2024Dismissed
Firoz Khan @ Shinu Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0080
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294(b), 323, 324, 365, 368, 384, 394, 506
High Courts09 Feb 2024Disposed Of
Sumesh .P.P. Vs Central University Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0079
High Courts09 Feb 2024Disposed Of
Ajithkumar Vs ICICI Bank Limited
High Court Of Kerala · (2024) 02 KL CK 0078
High Courts09 Feb 2024Dismissed
Prasad Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0077
Code of Criminal Procedure, 1973 — Section 100, 232, 313(1)(b)Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 397Evidence Act, 1872 — Section 8, 114(b), 133
High Courts09 Feb 2024Dismissed
Satheesh K.V Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0076
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 376
High Courts09 Feb 2024Dismissed
Sandeep Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0075
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 341, 506
High Courts09 Feb 2024Allowed
Sadik.K.K Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0074
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 323, 324, 341Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 27(b)
High Courts09 Feb 2024Allowed
Aswin Raj Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0073
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 323, 341, 342, 363, 506(ii)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 84
High Courts09 Feb 2024Allowed
Unnikrishnan C.P Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0072
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 365, 395
High Courts09 Feb 2024Allowed
Abhilash Mohan Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0071
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 307, 323, 328, 341, 427
High Courts09 Feb 2024Dismissed
Midhun Das Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0070
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 406, 420Prize Chits and Money Circulation Scheme (Banning) Act, 1978 — Section 3, 4, 5, 6
High Courts09 Feb 2024Dismissed
Thajudeen C.H Vs Ibrahim @ Kochooran
High Court Of Kerala · (2024) 02 KL CK 0069
High Courts08 Feb 2024Disposed Of
Jimmy George Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0068
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 498A
High Courts08 Feb 2024Dismissed
Vineeth @ Appu Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0067
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
High Courts08 Feb 2024Dismissed
Pranav Suresh Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0066
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 326, 354(D), 506(i)
High Courts08 Feb 2024Disposed Of
Hotel Emerald Palace Vs District Collector
High Court Of Kerala · (2024) 02 KL CK 0065
High Courts08 Feb 2024Dismissed
Manoj Kumar G Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0064
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 323, 498A, 506(i)
High Courts08 Feb 2024Dismissed
Muhammed Ramshad Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0063
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354Protection of Children from Sexual Offences Act, 2012 — Section 7, 8, 10, 9(f), 9(l), 9(n), 9(p), 10