High Courts03 Apr 2024Disposed Of
Asma P.K Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0037
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 68 of 103
High Courts03 Apr 2024Allowed
Abhilash Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0036
Code of Criminal Procedure, 1973 — Section 439Kerala Abkari Act,1 of 1077 — Section 55(i)
High Courts03 Apr 2024Allowed
Ratheesh Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0035
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 324, 341
High Courts03 Apr 2024Dismissed
Aneesh Chandran Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0034
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 212, 286, 304, 308, 337, 427Explosive Substances Act 1908 — Section 3(a)
High Courts03 Apr 2024Allowed
Rajan Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0033
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 29
High Courts03 Apr 2024Allowed
Muhammed Kutty Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0032
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 29
High Courts03 Apr 2024Disposed Of
K.S. Roopeshkumar Vs Mani Sarmilakumari
High Court Of Kerala · (2024) 04 KL CK 0031
High Courts03 Apr 2024Dismissed/Allowed
Principal Commissioner Of Income Tax, (Central), Kochi Vs Gracy Babu
High Court Of Kerala · (2024) 04 KL CK 0030
Income Tax Act, 1961 — Section 55(2), 132, 143(3), 153A, 153C
High Courts02 Apr 2024Disposed Of
Rajiv Gandhi Co Operative Hospital Ltd Vs Employees Provident Fund Organization
High Court Of Kerala · (2024) 04 KL CK 0184
Employees Provident Fund And Miscellaneous Provisions Act, 1952 — Section 14B, 15(2), 17(5)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 4
High Courts02 Apr 2024Disposed Of
State Of Kerala Vs S. Pulikeshy IPS
High Court Of Kerala · (2024) 04 KL CK 0183
All India Services (Death Cum Retirement Benefit) Rules, 1958 — Rule 6, 6(2)
High Courts02 Apr 2024Disposed Of
Snehaprabha K. @ K.S.Prabha Vs Tahsildar
High Court Of Kerala · (2024) 04 KL CK 0182
Land Acquisition Act, 1894 — Section 18, 31(2)
High Courts02 Apr 2024Dismissed
Fazid Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0181
Code of Criminal Procedure, 1973 — Section 227, 228, 397, 401Indian Penal Code, 1860 — Section 34, 294(b), 323, 324, 354, 354A(1), 354C, 406, 498A
High Courts02 Apr 2024Dismissed
Anwar Sadique K Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0180
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 341, 342, 353, 354
High Courts02 Apr 2024Disposed Of
N.Swaminathan Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0179
High Courts02 Apr 2024Dismissed
Beena P.K Vs Sunilkumar L.K., (Deleted.)
High Court Of Kerala · (2024) 04 KL CK 0029
Employees� Compensation Act, 1923 — Section 4(1B)
High Courts02 Apr 2024Disposed Of
Sunitha Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0027
High Courts02 Apr 2024Allowed
Varghese P C Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0026
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 212, 286, 304, 308, 337, 427Explosive Substances Act 1908 — Section 3(a), 4
High Courts02 Apr 2024Allowed
Abdul Muneer Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0025
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 324, 326, 341, 363, 506(ii)
High Courts02 Apr 2024Allowed
Muhamed Ubais P. P Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0024
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)
High Courts02 Apr 2024Allowed
Noufal Vs State Of Kerala
High Court Of Kerala · (2024) 04 KL CK 0023
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 323, 324, 326, 341