High Courts05 Jun 2024Allowed
Nikhil M.U Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0044
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(b)
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 45 of 103
High Courts05 Jun 2024Allowed
Vijesh@Unni Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0043
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 326, 452
High Courts05 Jun 2024Allowed
Ummer Haji Vs Puthampurayil @ Permunderiparambil Abdulla [DEAD]
High Court Of Kerala · (2024) 06 KL CK 0042
Specific Relief Act, 1963 — Section 6
High Courts04 Jun 2024Dismissed
Somarajan Vs Gopalakrishnan,(Died) Legal Representatives Impleaded
High Court Of Kerala · (2024) 06 KL CK 0091
Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 11, Order 42 Rule 1, Order 42 Rule 2
High Courts04 Jun 2024Allowed
Shafir Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0041
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 308, 323, 324, 341
High Courts04 Jun 2024Allowed
Zakkariya Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0040
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 308, 323, 324, 341
High Courts04 Jun 2024Allowed
Anshad Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0039
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(b)
High Courts04 Jun 2024Allowed
Aravind Mohan Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0038
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(b)(ii)(B), 27
High Courts04 Jun 2024Allowed
Janardanakuruppu Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0037
Code of Criminal Procedure, 1973 — Section 439Kerala Abkari Act, 1 of 1077 — Section 55(i)
High Courts04 Jun 2024Disposed Of
Santha V Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0036
Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 307, 308, 323, 324, 341, 427, 506Arms Act, 1959 — Section 4, 25(1B)(b)
High Courts04 Jun 2024Disposed Of
Salma Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0035
Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 2p(iii)
High Courts04 Jun 2024Dismissed
Philip Thomas Vs Elanthoor Grama Panchayat
High Court Of Kerala · (2024) 06 KL CK 0034
High Courts04 Jun 2024Disposed Of
Binny C. Thomas Vs Tahasildar (Land Records)
High Court Of Kerala · (2024) 06 KL CK 0033
Kerala Land Tax Act, 1961 — Section 6A
High Courts04 Jun 2024Allowed
Robin Reji Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0031
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 323, 324, 326, 452
High Courts04 Jun 2024Allowed
Muneer K.P Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0030
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 399
High Courts04 Jun 2024Allowed
Aneesh S. Nair Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0029
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 341
High Courts04 Jun 2024Allowed
Vishnu Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0028
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306, 309, 323, 341
High Courts04 Jun 2024Allowed
Muhammed Hussain H Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0027
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 324
High Courts04 Jun 2024Allowed
Arjun G. Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0026
Indian Penal Code, 1860 — Section 354, 354A, 354D, 509
High Courts04 Jun 2024Allowed
Kannan @ Suseelan Vs State Of Kerala
High Court Of Kerala · (2024) 06 KL CK 0025
Indian Penal Code, 1860 — Section 34, 307, 324, 326, 341