High Courts04 Dec 2023Dismissed
Anas. S Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0025
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 420, 465, 468, 471
COURT ARCHIVE
High Court Of Kerala judgments, 2023
3,204 judgments · page 12 of 161
High Courts04 Dec 2023Dismissed
Sudheesh Kumar Alias Ponnu Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0024
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts04 Dec 2023Dismissed
Vishnu @ Inthakkan Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0023
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 212, 302
High Courts04 Dec 2023Dismissed
Adarsh Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0022
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 307, 324, 506(ii)
High Courts04 Dec 2023Disposed Of
N.V. Srinivasan Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0021
Indian Penal Code, 1860 — Section 406, 420, 465, 468, 471
High Courts04 Dec 2023Dismissed
Assistant Commissioner Of Customs Vs Edwin Andrew Minihan
High Court Of Kerala · (2023) 12 KL CK 0020
Code of Criminal Procedure, 1973 — Section 294, 294(3), 313Indian Penal Code, 1860 — Section 193Customs Act, 1962 — Section 108, 132, 135
High Courts01 Dec 2023Disposed Of
M/s Meher Cashew Company Vs Union Bank Of India
High Court Of Kerala · (2023) 12 KL CK 0019
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14, 14(1)
High Courts01 Dec 2023Dismissed
Sunilkumar Vs G.Raveendran Nair
High Court Of Kerala · (2023) 12 KL CK 0018
High Courts01 Dec 2023Allowed
Lukmon C.P Vs Principal Secretary
High Court Of Kerala · (2023) 12 KL CK 0017
Kerala Marine Fishing Regulation Act, 1980 — Section 4, 16Kerala Marine Fishing Regulation Rule, 2018 — Rule 21
High Courts01 Dec 2023Disposed Of
Damodaran Nair Vs Union Of India
High Court Of Kerala · (2023) 12 KL CK 0016
Code of Criminal Procedure, 1973 — Section 174Railway Claims Tribunal Act 1987 — Section 23Railways Act 1989 — Section 123(c), 124A
High Courts01 Dec 2023Disposed Of
Ambujakshan.P Vs Union Of India
High Court Of Kerala · (2023) 12 KL CK 0015
Code of Criminal Procedure, 1973 — Section 174Railway Claims Tribunal Act 1987 — Section 23Railways Act 1989 — Section 123(c), 124A
High Courts01 Dec 2023Allowed
National Insurance Company Ltd Vs Geetha E
High Court Of Kerala · (2023) 12 KL CK 0014
Workmen's Compensation Act 1923 — Section 30Motor Vehicles Act, 1988 — Section 147
High Courts01 Dec 2023Disposed Of
United India Insurance Co. Ltd Vs Laneesh @ Laneesh Bhaskaran
High Court Of Kerala · (2023) 12 KL CK 0013
Employees Compensation Act 1923 — Section 4(1)(c)(ii), 30
High Courts01 Dec 2023Dismissed
Parayanthodi Abdul Azeez @ Azeez Vs Parayanthodi Kunhayisha
High Court Of Kerala · (2023) 12 KL CK 0012
Code of Civil Procedure, 1908 — Section 100, Order 42
High Courts01 Dec 2023Dismissed
Graceland Foundation Vs Kerala Real Estate Regulatory Authority
High Court Of Kerala · (2023) 12 KL CK 0011
Real Estate (Regulation and Development) Act, 2016 — Section 2(q), 3, 38, 58, 59(1)Kerala Real Estate (Regulation and Development) Rules, 2018 — Section 3(1), 3(2)(b), 3(4)Kerala Panchayat Raj Act 1994 — Section 25, 25(1), 25(3)
High Courts01 Dec 2023Dismissed
Kodikandy Afsal Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0010
Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 55(i)
High Courts01 Dec 2023Dismissed
Waseek Alam Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0009
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts01 Dec 2023Dismissed
Akhil Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0008
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)II(A), 22(c), 29, 37, 50
High Courts01 Dec 2023Dismissed
Sajil Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0007
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c), 29
High Courts01 Dec 2023Dismissed
Shafeek Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0006
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 307, 323, 324, 341