High Courts05 Dec 2022Dismissed
Rajesh Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0053
Kerala Abkari Act, 1967 — Section 55(a)
COURT ARCHIVE
High Court Of Kerala judgments, 2022
2,858 judgments · page 9 of 143
High Courts05 Dec 2022Dismissed
Ali T.S Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0052
Indian Penal Code 1860 — Section 143, 147, 149, 294(b), 306, 354, 354A, 452, 506(i)Kerala Health Care Service Person and Health Care Service Institution (Prevention of Violence and Damage of Property) Act, 2012 — Section 3, 4
High Courts05 Dec 2022Dismissed
Mephin Xavier Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0051
Indian Penal Code 1860 — Section 34, 294(b), 308, 323, 324, 341Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(A), 25, 29
High Courts05 Dec 2022Partly Allowed
Mujib Rahiman Vs Kaja Hussain Aline Nahas
High Court Of Kerala · (2022) 12 KL CK 0050
Constitution of India, 1950 — Article 227Code of Criminal Procedure, 1973 — Section 125
High Courts05 Dec 2022Allowed
Manoj Kumar Vs Tahsildar Kozhikkode Taluk, Civil Station, Kozhikkode, Kozhikkode District, Pin 673001
High Court Of Kerala · (2022) 12 KL CK 0049
High Courts05 Dec 2022Dismissed
Shinju.P.P Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0048
Indian Penal Code 1860 — Section 420
High Courts05 Dec 2022Dismissed
Speaks Properties Limited Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0047
Constitution of India, 1950 — Article 226, 300AKerala Conservation of Paddy Land and Wetland Act, 2008 — Section 2(i), 2(iii), 2(xii), 2(xv), 5, 5(4), 13, 13(1), 27A, 28Kerala Land Utilisation Order, 1967 — Section 11
High Courts05 Dec 2022Dismissed
Ajesh Biju Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0046
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c), 29, 37
High Courts05 Dec 2022Disposed Of
Principal, Kmct Ayurveda Medical College Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0045
High Courts05 Dec 2022Allowed
Hussain Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0044
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code 1860 — Section 354A(1)(i), 354A(1)(iii)Protection of Children from Sexual Offences Act, 2012 — Section 7, 8, 9(f), 9(l), 9(m), 10, 11(iii), 12
High Courts05 Dec 2022Allowed
Rani Saji Sam Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0043
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code 1860 — Section 34, 409, 420Banning of Unregulated Deposit Schemes Act, 2019 — Section 3, 5, 21(2)(3), 23, 25(1)
High Courts05 Dec 2022Disposed Of
Ragesh Menon Vs Salini Sreedhar
High Court Of Kerala · (2022) 12 KL CK 0042
Constitution of India, 1950 — Article 227
High Courts02 Dec 2022Allowed
Anoop A.S Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0041
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code 1860 — Section 406, 420
High Courts02 Dec 2022Allowed
Hubail A Vs Muna Nasar
High Court Of Kerala · (2022) 12 KL CK 0040
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code 1860 — Section 34, 323, 498A
High Courts02 Dec 2022Disposed Of
Jais Peethambaran Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0039
Code of Criminal Procedure, 1973 — Section 156(3)
High Courts02 Dec 2022Disposed Of
Lijo John Vs District Collector
High Court Of Kerala · (2022) 12 KL CK 0038
High Courts02 Dec 2022Disposed Of
Haridas N.A Vs Padmanabhan P.P
High Court Of Kerala · (2022) 12 KL CK 0037
Constitution of India, 1950 — Article 227Kerala Education Act, 1958 — Section 33
High Courts02 Dec 2022Disposed Of
P.A.Sudheesh Vs Mahasudarsanam Corporation
High Court Of Kerala · (2022) 12 KL CK 0036
Constitution of India, 1950 — Article 227
High Courts02 Dec 2022Disposed Of
Shymol Shivadas Vs Manoj T K
High Court Of Kerala · (2022) 12 KL CK 0035
Constitution of India, 1950 — Article 227
High Courts02 Dec 2022Dismissed
State Of Kerala Vs Eldose Kunnappilly
High Court Of Kerala · (2022) 12 KL CK 0034
Code of Criminal Procedure, 1973 — Section 161, 164, 438, 439(2), 482Indian Penal Code 1860 — Section 34, 109, 294(b), 307, 313, 323, 341, 354, 354B, 354D, 362, 376, 376(i), 376(2)(n), 450, 451, 506(i)Kerala Police Act, 2011— Section 57