High Courts27 Nov 2020Allowed
Kavitha K Vs Jayachanddran G
High Court Of Kerala · (2020) 11 KL CK 0182
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 22 of 31
High Courts27 Nov 2020Allowed
Sweetha Carmal Fulton Vs Prince Thomas
High Court Of Kerala · (2020) 11 KL CK 0181
High Courts27 Nov 2020Allowed
Jinshamol M.S Vs Sreejith P.S
High Court Of Kerala · (2020) 11 KL CK 0180
High Courts27 Nov 2020Dismissed
Raju Kurian Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 11 KL CK 0179
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B
High Courts27 Nov 2020Disposed Of
Priyan C.A. Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 11 KL CK 0178
Code Of Criminal Procedure, 1973 — Section 102(3)
High Courts27 Nov 2020Disposed Of
Byju Varghese And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 11 KL CK 0177
Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(i), 21Code Of Criminal Procedure, 1973 — Section 102(3)
High Courts27 Nov 2020Dismissed
Rajan V.G Vs Joseph Mathew And Anr
High Court Of Kerala · (2020) 11 KL CK 0176
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 139
High Courts27 Nov 2020Allowed
Ali Ahammed Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0175
Code Of Criminal Procedure, 1973 — Section 482Immoral Traffic (Prevention) Act, 1956 — Section 2(i), 3, 3(1), 4, 4(1), 5, 5(1)(d), 7, 13, 13(1), 14(ii)
High Courts27 Nov 2020Allowed
Madhavan Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0174
Abkari Act, — Section 55(g)
High Courts27 Nov 2020Allowed
Subhadra Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0173
Abkari Act, — Section 58
High Courts27 Nov 2020Allowed
Abin Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0172
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 308, 323, 324, 326, 506(i), 509Explosive Substances Act, 1883 — Section 3(a)
High Courts27 Nov 2020Dismissed
Humayoon Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0171
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(A), 22(b)
High Courts27 Nov 2020Allowed
Shufad. R.M. Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0170
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 109, 323, 363, 370, 376(2)(n), 450Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(l), 6, 16, 17
High Courts27 Nov 2020Allowed
Scoble Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0169
Code Of Criminal Procedure, 1973 — Section 438, 439Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8
High Courts27 Nov 2020Allowed
Mohammad Basha P @ Basha Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0168
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 376, 376(D), 376(2)(n), 506(i)
High Courts27 Nov 2020Allowed
Suhara And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0167
Code Of Criminal Procedure, 1973 — Section 156(3), 438Indian Penal Code, 1860 — Section 34, 294(b), 447, 448, 498A, 506
High Courts27 Nov 2020Allowed
Cherath Ummar Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0166
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 354(iii)(iv)Protection Of Children From Sexual Offences Act, 2012 — Section 11(iii)
High Courts27 Nov 2020Allowed
Arun And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0165
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 341, 406, 498A
High Courts27 Nov 2020Allowed
Nishaj Vs State Of Kerala
High Court Of Kerala · (2020) 11 KL CK 0164
Code Of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 376, 376(1), 450, 506
High Courts27 Nov 2020Allowed
Wilson Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 11 KL CK 0163
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 294(b), 308, 323, 324, 326, 341, 506(ii)Arms Act, 1959 — Section 27