High Courts02 Feb 2018Disposed off
SHREEJA GIRIDHAR Vs THE DISTRICT COLLECTOR IDUKKI & ORS
High Court Of Kerala · (2018) 02 KL CK 0061
COURT ARCHIVE
High Court Of Kerala judgments, 2018
373 judgments · page 13 of 19
High Courts02 Feb 2018Disposed off
C.T. THAMBI Vs KERALA WATER AUTHORITY & ORS
High Court Of Kerala · (2018) 02 KL CK 0059
High Courts02 Feb 2018Allowed
BHASHEER & ANR Vs STATE OF KERALA
High Court Of Kerala · (2018) 02 KL CK 0058
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 420 - Cheating and dish
High Courts02 Feb 2018Allowed
MINI RADHAKRISHNAN Vs THE SUB INSPECTOR OF POLICE & ANR.
High Court Of Kerala · (2018) 02 KL CK 0057
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 420, Section
High Courts02 Feb 2018Allowed
JOHNSON Vs STATE OF KERALA & ANR
High Court Of Kerala · (2018) 02 KL CK 0056
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 420, Section
High Courts02 Feb 2018Allowed
DILEEP Vs STATE OF KERALA
High Court Of Kerala · (2018) 02 KL CK 0053
Code of Criminal Procedure, 1973, Section 438, Section 332, Section 341 - Direction for grant of bail to person apprehending arrest - Procedure on accused appearing before
High Courts02 Feb 2018Dismissed
ANITHA DEVI K Vs THE DIRECTOR, HIGHER SECONDARY EDUCATION & ORS
High Court Of Kerala · (2018) 02 KL CK 0052
High Courts02 Feb 2018
THE MANAGER, Vs SRI.FAZIL E. & ORS
High Court Of Kerala · (2018) 02 KL CK 0051
High Courts02 Feb 2018
Sangam Lasmibai Vidyapeet, Vinaynagar Vs Jawaharlal Nehru Technological University Hyderabad
High Court Of Kerala · (2018) 02 HYD CK 0005
Telangana Education Act, 1982, Section 20 -Jawaharlal Nehru Technological University Affiliation and Procedure Regulations, 2017, Regulation 6
High Courts02 Feb 2018Dismissed
M/s Royal Mindzs India Pvt. Ltd Vs M/s Coastal Ceramics & Clay Works Pvt.Ltd. and another
High Court Of Kerala · (2018) 02 HYD CK 0004
Code of Civil Procedure, 1908, Section 115, Section 151 - Revision - Saving of Inherent powers of CourtArbitration and Conciliation Act, 1996, Section 37
High Courts02 Feb 2018Dismissed
Smt. Hussaini Khatoon and others Vs Madresat-Un-Noor-Li-thafeezil-Quran
High Court Of Kerala · (2018) 02 HYD CK 0003
Code of Civil Procedure, 1908, Order 41Rule 27, Order 41Rule 27(b) -Transfer of Property Act, 1882, Section 52 - Transfer
High Courts01 Feb 2018Allowed
ANIL KUMAR Vs STATE OF KERALA
High Court Of Kerala · (2018) 02 KL CK 0055
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailProtection Of Children From Sexual Offences Act, 2012, Secti
High Courts01 Feb 2018Allowed
AJINAS Vs STATE OF KERALA & ANR
High Court Of Kerala · (2018) 02 KL CK 0054
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestKerala Protection of River Banks and Regulation of Removal of Sand Act, 2001,
High Courts01 Feb 2018
T.S.SASI Vs THE TAHASILDAR (R.R) & ANR
High Court Of Kerala · (2018) 02 KL CK 0050
Kerala Building Tax Act, 1975, Section 19(1)
High Courts01 Feb 2018Disposed off
SIVAN & ANR Vs SUB INSPECTOR OF POLICE & ORS
High Court Of Kerala · (2018) 02 KL CK 0049
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts01 Feb 2018
T.V.JAYAKUMAR Vs AUTHORISED OFFICER, DENA BANK
High Court Of Kerala · (2018) 02 KL CK 0047
High Courts01 Feb 2018
SIDHARTH SREEKUMAR Vs KERALA UNIVERSITY OF HEALTH SCIENCES & ORS
High Court Of Kerala · (2018) 02 KL CK 0046
High Courts01 Feb 2018
RONY.P.B. Vs THE ALWAYE URBAN CO OPERATIVE BANK LTD
High Court Of Kerala · (2018) 02 KL CK 0044
High Courts01 Feb 2018Disposed off
E.SIRAJUDEEN Vs THE ASSISTANT GENERAL MANAGER & ORS.
High Court Of Kerala · (2018) 02 KL CK 0041
High Courts01 Feb 2018
SREEKUMARI O.P Vs THE AUTHORIZED OFFICER,
High Court Of Kerala · (2018) 02 KL CK 0038