High Courts22 Jan 2016Dismissed
Ummul Faiza P.M. and Others Vs Akbar Quarashi
High Court Of Kerala · (2016) AIRCC 2640 : (2016) 4 CivCC 731 : (2016) 3 ILRKerala 731 : (2016) 2 KHC 175 : (2016) 2 KLT 109
COURT ARCHIVE
High Court Of Kerala judgments, 2016
1,171 judgments · page 55 of 59
High Courts22 Jan 2016Dismissed
M/s. Cholamandalam Vs Mani N.P. and Another
High Court Of Kerala · (2016) AAC 1424 : (2016) 3 KHC 820 : (2016) 2 KLT 241 : (2016) 4 TAC 51
Constitution of India, 1950 - Article 141
High Courts21 Jan 2016Dismissed
Deputy Collector (RR) Vs Appu Jose
High Court Of Kerala · (2017) 1 ILRKerala 511
Kerala Revenue Recovery Rules, 1968 - Rule 5
High Courts21 Jan 2016Dismissed
Cholamandalam Ms General Insurance Company Ltd., Kochi Vs Babu P.D. and Others
High Court Of Kerala · (2016) AAC 1151 : (2016) 1 KHC 812
Motor Vehicles Act, 1988 — Section 166, 168
High Courts21 Jan 2016Dismissed
Deputy Tahsildar (R.R.) Vs Vijaya Builders
High Court Of Kerala · (2016) 3 BankJ 162 : (2016) 2 DRTC 175 : (2016) 1 ILRKerala 945 : (2016) 1 KHC 897 : (2016) 1 KLT 684
Civil Procedure Code, 1908 (CPC) - Section 57Constitution of India, 1950 - Article 226Kerala Revenue Recovery Act, 1968 - Section 34, Section 36, Section 49, Section 68, Section 69, Section 7, Section 71
High Courts21 Jan 2016Allowed
Beena S.S. Vs Sundaresan and Others
High Court Of Kerala · (2016) 2 HLR 267 : (2016) 1 KerLJ 468 : (2016) 1 KHC 355 : (2016) 1 KLT 546
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts21 Jan 2016Dismissed
K.B. Sunny Vs Sahakarana Sathabdi Mandiram
High Court Of Kerala · (2016) 2 KLT 113
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 - Rule 10Kerala Co-operative Societies Rules, 1969 - Rule 198(6)
High Courts21 Jan 2016Dismissed
Issac Mathew Vs G. Nirmala
High Court Of Kerala · (2016) AIR(Kerala) 88 : (2016) 1 KerLJ 516 : (2016) 1 KHC 510 : (2016) 1 KLT 898 : (2016) 1 RCRRent 379
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11, Section 11(11)(ii), Section 11(2)(b), Section 11(3), Section 20
High Courts21 Jan 2016Disposed Off
Maneesh P.S. Vs Rahna Rahiman
High Court Of Kerala · (2016) 2 HLR 702 : (2016) 2 KLT 552
Family Courts Act, 1984 — Section 7
High Courts21 Jan 2016Disposed Off
K.B. Augustine and another. Vs State of Kerala, to be represented by the Secretary, Revenue Department Secretariat Thiruvananthapuram
High Court Of Kerala · (2016) 2 KerLJ 18 : (2016) 3 KLT 15
Constitution of India, 1950 — Article 226Kannan Devan Hills (Resumption of Lands) Act, 1971 — Section 2(e), 3(3), 9(2)Kerala Kuthakapattom Rules, 1947 — Rule 26(d)(3)
High Courts20 Jan 2016Disposed Off
Eranad Primary Co-op. Agricultural & Rural Development Bank Ltd. Vs Kerala State Farmer''s Relief Commission
High Court Of Kerala · (2016) 2 KHC 930
Kerala Farmers Debt Relief Commission Act, 2006 - Section 5
High Courts20 Jan 2016Allowed
Alex Vs The Excise Commissioner
High Court Of Kerala · (2016) 1 KHC 694
Kerala Abkari Act, 1077 - Section 67B, Section 67C
High Courts20 Jan 2016Dismissed
Sachidanandhan Vs Vijesh and others
High Court Of Kerala · (2016) AIR(Kerala) 149 : (2016) 2 ILRKerala 1111 : (2016) 1 KLT 75
Specific Relief Act, 1963 — Section 19(b)
High Courts20 Jan 2016Disposed Off
Prasad A.V. Vs Union of India
High Court Of Kerala · (2016) 3 KerLJ 775 : (2016) 4 KLT 56
Railways Accidents and Untoward Incidents (Compensation) Rules, 1990 — Rule 3(2), 3(3)Railways Act, 1989 — Section 124
High Courts20 Jan 2016Dismissed
Mathew Vs Rajan
High Court Of Kerala · (2016) 1 KerLJ 526
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 20 Rule 15, Order 20 Rule 18, Order 23 Rule 3, Order 34 Rule 2, Order 34 Rule 34, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6C, Order 8 Rule 6D, Section 11, Section 144, Section 2(2), Sectio
High Courts20 Jan 2016Allowed
Prithviraj Vs State of Kerala
High Court Of Kerala · (2016) 1 KerLJ 507 : (2016) 1 KHC 843 : (2016) 1 KLT 483
High Courts20 Jan 2016Disposed Off
The General Manager, Vijayamohini Mills Vs The Health Inspector
High Court Of Kerala · (2016) 2 KHC 938 : (2016) 3 KLT 31
Kerala Municipalities Act, 1994 - Section 442
High Courts20 Jan 2016Allowed
Sabitha Salim Vs P.A. Gopi and Others
High Court Of Kerala · (2016) AAC 1134 : (2016) 3 ACC 231 : (2017) ACJ 1046 : (2016) 3 CivilLJ 698 : (2016) 2 KHC 188 : (2016) 2 KLT 12 : (2016) 2 TAC 738
Motor Vehicles Act, 1988 - Section 168
High Courts20 Jan 2016Allowed
P.V. Cherian Vs George Babu and Others
High Court Of Kerala · (2016) 163 AIC 482 : (2016) AIR(Kerala) 84 : (2016) 3 CivilLJ 653 : (2016) 1 KerLJ 572 : (2016) 1 KHC 569 : (2016) 2 KLT 39
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 92, Order 21 Rule 92(2), Section 148, Section 47Limitation Act, 1963 - Section 5
High Courts20 Jan 2016Allowed
Alex C.A. Vs Excise Commissioner, Tvm. and Others
High Court Of Kerala · (2016) 1 KHC 694