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High Court Of Kerala judgments, 2016

1,171 judgments · page 47 of 59

High Courts22 Feb 2016Dismissed

K. Kanaran Vs Alakkadan Sobha

High Court Of Kerala · (2016) 2 RCRRent 45

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3), 11(4)(1)Kerala Municipal Building Rules, 1999 - Rule 15A
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High Courts22 Feb 2016Allowed

SNDP Sakha Yogam Vs Elanjithanam Devi Samajam and Others

High Court Of Kerala · (2016) 163 AIC 474 : (2016) AIRCC 2445 : (2016) 3 CivilLJ 491 : (2016) 2 KHC 156 : (2016) 2 KLT 8

Civil Procedure Code, 1908 (CPC) - Section 15, Section 92, Section 92(1)Kerala Civil Courts Act, 1957 - Section 13 (1), Section 13(1)
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High Courts19 Feb 2016Disposed Off

State of Kerala Vs Mohanraj

High Court Of Kerala · (2016) 3 ILRKerala 735 : (2016) 3 KLT 81

Criminal Procedure Code, 1973 (CrPC) - Section 377, 386(c)Penal Code, 1860 (IPC) - Section 342
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High Courts19 Feb 2016Allowed

Ummer Koya Vs State of Kerala

High Court Of Kerala · (2016) 2 KHC 324 : (2016) 2 KLT 60

Criminal Procedure Code, 1973 (CrPC) — Section 323Penal Code, 1860 (IPC) — Section 306, 498A
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High Courts18 Feb 2016Dismissed

Jayanandan Vs Mani and Others

High Court Of Kerala · (2016) 1 RCRRent 639

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b), Section 11(3), Section 11(4)(ii), Section 11(4)(iii), Section 20
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High Courts17 Feb 2016Disposed off

M.M. Joseph Vs Venkata Rao M. and Others

High Court Of Kerala · (2016) 3 ACC 322 : (2016) ACJ 1134 : (2016) 161 AIC 630 : (2016) AIR(Kerala) 101 : (2016) 4 ALLMR 89 : (2016) 1 KerLJ 764 : (2016) 1 KHC 756 : (2016) 1 KLT 802 : (2016) 2 RCRCivil 776 : (2016) 3 TAC 731 : (2016) 1 TNMAC 335

Motor Vehicles Act, 1988 - Section 166
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