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High Court Of Kerala judgments, 2016

1,171 judgments · page 37 of 59

High Courts21 Mar 2016Allowed

P. Rajagopalan Vs P.C. Jose and Others

High Court Of Kerala · (2017) ACD 59 : (2016) 2 DCR 746 : (2016) 2 KerLJ 301 : (2016) 2 KHC 559 : (2016) 2 KLT 25 : (2016) 1 MadWNCri 187 : (2016) 2 NIJ 464

Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141, Section 141 (2)
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High Courts21 Mar 2016Disposed Off

Shamsudeen Vs Raziya and Others

High Court Of Kerala · (2016) 1 RCRRent 604

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b), Section 11(2)(c), Section 11(4)(iii), Section 11(4)(iv), Section 20
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High Courts18 Mar 2016Disposed Off

Babu John Vs A.K. Ramakrishnan and Others

High Court Of Kerala · (2016) 2 KHC 515 : (2016) 2 KLT 67

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 66 (2) (e), Order 21 Rule 90, Order 21 Rule XXI
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