High Courts28 Sept 2016Dismissed
United India Insurance Company Limited Vs Beena Pathrose
High Court Of Kerala · (2017) AAC 1160 : (2017) 2 ILRKerala 286 : (2017) 2 KerLJ 378 : (2017) 2 KLT 559
Motor Vehicles Act, 1988 - Section 166, Section 170
COURT ARCHIVE
High Court Of Kerala judgments, 2016
1,171 judgments · page 13 of 59
High Courts28 Sept 2016Disposed Off
Lekshmanan Nair Vs State of Kerala
High Court Of Kerala · (2017) 172 AIC 548 : (2017) 1 CriCC 521 : (2017) 1 KLT 93
Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 337, Section 338
High Courts28 Sept 2016Disposed Off
P.P. Haris Vs S.I. of Police, Thalassery
High Court Of Kerala · (2017) 2 KLT 437 : (2017) 3 RCRCriminal 94
Cinematograph Act, 1952 - Section 5AIndecent Representation of Women (Prohibition) Act, 1986 - Section 3, Section 6
High Courts27 Sept 2016Allowed
Jayan Cherian Vs Union of India
High Court Of Kerala · (2016) 4 KerLJ 406 : (2016) 4 KLT 179
High Courts27 Sept 2016Dismissed
N.M. Antony Vs Industrial Tribunal, Alappuzha
High Court Of Kerala · (2016) 4 LLJ 707
Industrial Disputes Act, 1947 - Section 2(oo), Section 25B
High Courts27 Sept 2016Disposed Off
Basheer Vs State of Kerala
High Court Of Kerala · (2016) 4 KerLJ 321 : (2016) 4 KLT 677
Constitution of India, 1950 - Article 21, Article 226
High Courts26 Sept 2016Dismissed
Thomas C. Kunjachan Vs Revenue Divisional Officer
High Court Of Kerala · (2016) 4 KerLJ 292 : (2016) 4 KLT 216
Kerala Stamp Act, 1959 — Section 18
High Courts26 Sept 2016Disposed Off
Attingal Municipality Vs K. Baby Jyothilayam
High Court Of Kerala · (2017) 1 ILRKerala 205 : (2017) 2 KerLJ 201 : (2017) 1 KLT 970
Constitution of India, 1950 - Article 227
High Courts26 Sept 2016Allowed
Noushad Vs State of Kerala
High Court Of Kerala · (2017) CriLJ 1395 : (2017) 1 KLT 36
Criminal Procedure Code, 1973 (CrPC) - Section 173(8)
High Courts23 Sept 2016Allowed
Rajendran Vs Sub Inspector of Police
High Court Of Kerala · (2017) 1 ILRKerala 249 : (2017) 1 KerLJ 54 : (2017) 1 KLT 117
Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts23 Sept 2016Disposed Off
Commissioner of Income Tax Vs M/s. Harrisons Universal Flowers Ltd.
High Court Of Kerala · (2017) 1 KerLJ 349 : (2017) 1 KLT 121
Income Tax Act, 1961 - Section 32, Section 43(1)(a)
High Courts23 Sept 2016Dismissed
State Bank of Travancore, Head Office, Poojapura, Thiruvananthapuram - 695 012, Represented by its Deputy General Manager, (Finance And Accounts) - Petitioner @HASH Chief Commissioner of Income Tax, Ayakar Bhavan, Thiruvananthapuram - 695 003
High Court Of Kerala · (2016) 290 CurTR 103 : (2016) 389 ITR 449 : (2017) 244 Taxman 222
Income Tax Act, 1961 - Section 244A
High Courts23 Sept 2016Dismissed
Pala Marketing Co-Op. Society Vs Commissioner of Income Tax
High Court Of Kerala · (2017) 291 CurTR 116 : (2016) 389 ITR 304
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 244A(2)
High Courts23 Sept 2016Allowed
Augustine Kalathil Mathew, Aged 31 Years, S/o. Kalathil Mathew, Kalathil House, Near Thattukadavu Bridge, North Paravur, Ernakulam-683 513 - Petitioner @HASH The Marriage Officer (Sub Registrar), North Paravur Sub-District, North Paravur, Pathanamthitta D
High Court Of Kerala · (2017) 171 AIC 484 : (2017) 1 CivCC 471 : (2017) 1 HLR 595 : (2016) 4 KerLJ 404 : (2016) 4 KLT 415
Civil Procedure Code, 1908 (CPC) - Section 13Constitution of India, 1950 - Article 226
High Courts23 Sept 2016Dismissed
B. Unnikrishnan Vs Competition Commission of India
High Court Of Kerala · (2016) 4 KLT 395
Competition Act, 2002 - Section 19(1)(a), Section 26(1), Section 48
High Courts22 Sept 2016Disposed Off
Adv. A. Santhosh Vs State of Kerala
High Court Of Kerala · (2017) 2 CriCC 44 : (2017) 1 ILRKerala 830 : (2017) 1 KLT 604
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts22 Sept 2016Allowed
Manoj M. Mangat House, Mezhathur P.O., Trithala (Via), Palakkad District - Petitioner @HASH State of Kerala, represented by its Chief Secretary, Government Secretary, Thiruvananthapuram-695 001
High Court Of Kerala · (2016) 4 ILRKerala 583 : (2016) 4 KerLJ 372 : (2016) 4 KLT 491
Constitution of India, 1950 - Article 21
High Courts22 Sept 2016Disposed Off
Jaleel, S/o. Kochunni, Kotteparambil House, Pallichirangara Bhagom, Paipra Kara, Mulavoor Village, Muvattupuzha - Appellant/Respondent No. 1 @HASH M/s. Oriental Insurance Company Ltd., Represented By Divisional Officer, D.O.T.H. Towers, Market Road, Muvat
High Court Of Kerala · (2017) 1 ACC 827 : (2017) 1 CivilLJ 373 : (2016) 4 KLT 515 : (2017) 1 TAC 520
Kerala Motor Vehicles Rules, 1989 - Rule 378(2)Motor Vehicles Act, 1988 - Section 147, Section 166
High Courts20 Sept 2016Dismissed
B. Pradeep, Vs The High Court of Kerala
High Court Of Kerala · (2016) 4 KLT 975
Constitution of India, 1950 - Article 229Kerala High Court Service Rules, 2007 - Rule 37
High Courts20 Sept 2016Allowed
Chandran @ Chandrashekaharan Vs State
High Court Of Kerala · (2016) 4 KLT 727
Kerala Abkari Act, 1077 - Section 53A(1), Section 53A(2), Section 55(a)