COURT ARCHIVE

High Court Of Kerala judgments, 2015

2,318 judgments · page 12 of 116

High Courts20 Oct 2015

P.B. Sreekumar Vs The Kerala Financial Corporation and Others

High Court Of Kerala · (2015) 10 KL CK 0033

Constitution of India, 1950 - Article 226Madhya Pradesh Co-operative Societies Act, 1960 - Section 53(1)State Financial Corporations Act, 1951 - Section 23, 48, 48(1), 48(1)(2)(j), 48(2)(j)

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High Courts20 Oct 2015Disposed Off

Anand Vs University of Kerala

High Court Of Kerala · (2015) 4 KLT 380

Constitution of India, 1950 - Article 226

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High Courts20 Oct 2015Dismissed

A.M. Gireesh Vs Union of India

High Court Of Kerala · (2015) 4 KerLJ 723 : (2015) 5 KHC 932

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High Courts20 Oct 2015Dismissed

Arunkumar M. Vs State of Kerala

High Court Of Kerala · (2015) 5 KHC 594

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High Courts20 Oct 2015Disposed Off

Flipkart Internet Private Limited Vs State of Kerala

High Court Of Kerala · (2015) 4 KerLJ 691 : (2015) 5 KHC 522

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High Courts20 Oct 2015Dismissed

University of Kerala and Others Vs Zainudhin Sahib S.

High Court Of Kerala · (2015) 4 KLT 519

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High Courts19 Oct 2015Dismissed

Aspinwall & Co. (Travancore) Ltd. Vs The Chief Executive, Kerala Coir Workers Welfare Fund Board and Others

High Court Of Kerala · (2015) 10 KL CK 0128

Kerala Coir Workers Welfare Cess Act, 2008 - Section 4(2)

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High Courts19 Oct 2015Allowed

Siddique S.M. Vs Moonnukunnan Chalil Nizar

High Court Of Kerala · (2015) 10 KL CK 0105

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(4)(v)

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High Courts19 Oct 2015Allowed

Cheriya Raru Vs The Excise Inspector, Balussery and Others

High Court Of Kerala · (2015) 10 KL CK 0018

Criminal Procedure Code, 1973 (CrPC) - Section 397, 401

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High Courts19 Oct 2015Disposed Off

K. Dakshayani Amma Vs Guruvayur Municipality, Guruvayur

High Court Of Kerala · (2016) 1 KHC 56

Constitution of India, 1950 - Article 226

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High Courts16 Oct 2015Partly Allowed

P.A. Abdul Azeez Vs State of Kerala

High Court Of Kerala · (2015) 10 KL CK 0169

Criminal Procedure Code, 1973 (CrPC) - Section 313, 427Penal Code, 1860 (IPC) - Section 409, 465, 471Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(1)(d), 13(2)

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High Courts16 Oct 2015Dismissed

N.K. Pavithran and Others Vs M. Nandakumar and Others

High Court Of Kerala · (2015) 4 KLT 900

Kerala Local Authorities (Prohibition of Defection) Act, 1999 - Section 3, 3(1)(a), 4, 4(1), 4(2)Representation of the People Act, 1951 - Section 10A, 123, 28A, 8A, 8A(1)

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High Courts16 Oct 2015Dismissed

Jacob Thomas Vs Assistant Excise Commissioner and Others

High Court Of Kerala · (2015) 5 KHC 514 : (2015) 4 KLJ 561

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High Courts16 Oct 2015Allowed

V.V. Kurian Vs Leelamma Sebastian and Others

High Court Of Kerala · (2015) 4 KLT 476

Criminal Procedure Code, 1973 (CrPC) - Section 482Kerala Money Lenders Act, 1958 - Section 13, 17, 2(7)Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts16 Oct 2015Disposed Off

Reunion Engineering Company Pvt. Ltd. Vs Kalamassery Municipality

High Court Of Kerala · (2015) 10 KL CK 0086

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High Courts16 Oct 2015

Pareed Musaliyar Vs State of Kerala and Others

High Court Of Kerala · (2015) 4 KLJ 563 : (2015) 4 KLT 791

Penal Code, 1860 (IPC) - Section 201, 302, 307, 34

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High Courts16 Oct 2015

Divisional Forest Officer Vs Jalal

High Court Of Kerala · (2015) 5 KHC 468 : (2015) 4 KLT 566

Constitution of India, 1950 - Article 48A, 51A, 51A(g)Kerala Forest Act, 1961 - Section 2(c), 27(d), 30(c), 5, 52

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High Courts16 Oct 2015

Divisional Forest Officer Malayattoor and Others Vs P.M. Jalal and Others

High Court Of Kerala · (2015) 5 KHC 468 : (2015) 4 KLJ 499 : (2015) 4 KLT 566

Constitution of India, 1950 - Article 48A, 51A, 51A(g)Kerala Forest Act, 1961 - Section 2(c), 2(e), 27(d), 30(c), 5Kerala Government Land Assignment Act, 1960 - Section 7

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High Courts16 Oct 2015

Shemeer C.S. Vs State of Kerala

High Court Of Kerala · (2015) 5 KHC 619

Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 - Section 20, 23Mines and Minerals (Development and Regulation) Act, 1957 - Section 15, 21, 21(1), 4, 4(1)(A)

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High Courts16 Oct 2015Allowed

Nazimuddin M. Vs State of Kerala and Others

High Court Of Kerala · (2015) 10 KL CK 0038

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