High Courts27 Oct 2015Dismissed
Pradeep Babu Vs The Vice Chancellor/Pro-Vice Chancellor-in-Charge of Vice Chancellor, Sree Sankaracharya University of Sanskrit and Others
High Court Of Kerala · (2015) 10 KL CK 0031
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 11 of 116
High Courts26 Oct 2015
Radhakrishnan K.N. Vs Director of Higher Secondary Education and Others
High Court Of Kerala · (2015) 10 KL CK 0130
High Courts26 Oct 2015Dismissed
State Bank of Travancore and Others Vs Sukumaran and Others
High Court Of Kerala · (2015) 10 KL CK 0112
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 20, 5
High Courts26 Oct 2015Dismissed
Jaffer P. Vs Usman and Others
High Court Of Kerala · (2015) 4 KLT 590
Motor Vehicles Act, 1988 - Section 172(3), 2(20), 2(31), 26, 46
High Courts26 Oct 2015
Veerabhadram Chief Manager, Uco Bank and Others Vs State of Kerala and Others
High Court Of Kerala · (2016) 1 CCR 385 : (2015) 5 KHC 513 : (2015) 4 KLJ 524 : (2015) 4 KLT 753
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 120B, 34, 409, 420, 465
High Courts26 Oct 2015Partly Allowed
Khirat Mishal and Others Vs State of Kerala
High Court Of Kerala · (2015) 10 KL CK 0040
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)ii(B), 42, 50, 52, 57
High Courts26 Oct 2015Partly Allowed
Life Insurance Corporation of India and Others Vs R. Suresh
High Court Of Kerala · (2015) 10 KL CK 0035
Constitution of India, 1950 - Article 14, 16
High Courts26 Oct 2015Dismissed
C.H. Suhara Vs The State of Kerala and Others
High Court Of Kerala · (2015) 10 KL CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 107Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 2(p)(iii), 3(1)
High Courts26 Oct 2015Dismissed
S. Muhammed Ismail Vs Peruvemba Service Co-Operative Bank Ltd., Palakkad
High Court Of Kerala · (2015) 5 KHC 806
High Courts21 Oct 2015Allowed
Arunkumar V. Vs The Information Kerala Mission (IKM) and Others
High Court Of Kerala · (2015) 5 KHC 549 : (2016) LabIC 167
High Courts21 Oct 2015Allowed
Unnikrishnan Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KLT 771
Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 2Evidence Act, 1872 - Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 36(A)(4)
High Courts20 Oct 2015Dismissed
Swapna Surendran Vs Union of India and Others
High Court Of Kerala · (2016) 1 ILR (Ker) 262 : (2016) 1 KHC 72
Constitution of India, 1950 - Article 226, 227
High Courts20 Oct 2015
Flipkart Internet Private Limited and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 522 : (2015) 4 KLJ 691 : (2016) 87 VST 103
Constitution of India, 1950 - Article 265Karnataka Value Added Tax Act, 2003 - Section 16(13), 20, 22, 23, 24
High Courts20 Oct 2015Dismissed
Arunkumar M. Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 594
Constitution of India, 1950 - Article 226
High Courts20 Oct 2015Allowed
Vinodkumar K. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 10 KL CK 0092
Administrative Tribunals Act, 1985 - Section 20
High Courts20 Oct 2015Dismissed
State of Kerala and Others Vs N.N. Janemejayan
High Court Of Kerala · (2015) 10 KL CK 0084
High Courts20 Oct 2015Partly Allowed
Johny P. Varghese Vs State of Kerala
High Court Of Kerala · (2015) 10 KL CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 20(1), 7
High Courts20 Oct 2015Dismissed
Gopakumar K.V. Vs State of Kerala and Others
High Court Of Kerala · (2016) 1 ILR (Ker) 211 : (2015) 5 KHC 441 : (2015) 4 KLT 559
Constitution of India, 1950 - Article 226Protection of Human Rights Act, 1993 - Section 10, 10(2), 12, 13, 14
High Courts20 Oct 2015Disposed Off
Avinash Das B.A. and Others Vs University of Kerala and Others
High Court Of Kerala · (2015) 4 ILR (Ker) 920 : (2015) 5 KHC 209 : (2015) 4 KLJ 454
Constitution of India, 1950 - Article 226
High Courts20 Oct 2015Dismissed
L.J. Girija Vs State of Kerala and Others
High Court Of Kerala · (2015) 10 KL CK 0037
Constitution of India, 1950 - Article 30(1)Kerala Education Act, 1958 - Section 12