High Courts27 Nov 2014
Ravichandran P. Vs The Excise Inspector, Thrissur Range and Others
High Court Of Kerala · (2015) 1 ILR 762 : (2015) 1 KHC 161 : (2015) 1 KLJ 395
COURT ARCHIVE
High Court Of Kerala judgments, 2014
2,441 judgments · page 11 of 123
High Courts27 Nov 2014
Joshua Vs State of Kerala
High Court Of Kerala · (2014) 4 KHC 829 : (2015) 1 KLT 52
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439Foreigners Act, 1946 — Section 14(a)Information Technology Act, 2000 — Section 66(D)
High Courts27 Nov 2014
Kunjan Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 428
High Courts27 Nov 2014
South Malabar Gramin Bank Vs South Malabar Gramin Bank Deposit Collectors Union
High Court Of Kerala · (2014) 11 KL CK 0062
High Courts27 Nov 2014
C.A. Krishnan Vs Doli
High Court Of Kerala · (2014) 11 KL CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(1)(b), 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Nov 2014
Mary V. Abraham Vs The Chairman
High Court Of Kerala · (2014) 11 KL CK 0037
Administrative Tribunals Act, 1985 — Section 22(3)(f)Constitution of India, 1950 — Article 341
High Courts26 Nov 2014Allowed
Oriental Insurance Co. Ltd. Vs Raveendran M.V. and Others
High Court Of Kerala · (2015) 3 ACC 802 : (2015) 4 ALLMR 54 : (2015) 2 ILR 756 : (2015) 4 KHC 397 : (2015) 2 KLJ 221 : (2015) 2 KLT 958
Constitution of India, 1950 - Article 142 — Motor Vehicles Act, 1988 - Section 147, 149
High Courts26 Nov 2014
Babu Vs R. Sunil Kumar
High Court Of Kerala · (2015) 1 KLJ 210
Civil Procedure Code, 1908 (CPC) — Section 125Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(b), 125(b)
High Courts26 Nov 2014
K.H. Abdulla and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 1 KLJ 633
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 254Kerala Co-operative Societies Act, 1969 — Section 67(7)(b), 69, 98
High Courts26 Nov 2014
Abdulla K.H. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 1 KHC 433
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 254Kerala Co-operative Societies Act, 1969 — Section 67(7)(b), 69, 98
High Courts26 Nov 2014
Babu Remyalayam Veettil Vs Vidya
High Court Of Kerala · (2015) CriLJ 1049
Civil Procedure Code, 1908 (CPC) — Section 125Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(b), 125(b)
High Courts26 Nov 2014
P. Krishnan Vs The State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0171
Constitution of India, 1950 — Article 226
High Courts26 Nov 2014
Kabeer Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0103
Penal Code, 1860 (IPC) — Section 333
High Courts26 Nov 2014
Jaison Thomas Vs Benny Varghese
High Court Of Kerala · (2014) 11 KL CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(1)(b)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Nov 2014
Balathandayutham Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 340, 482Penal Code, 1860 (IPC) — Section 34, 420, 465
High Courts26 Nov 2014
Sunny Ittiyavira Vs Mardec R.K. Latex Pvt. Ltd.
High Court Of Kerala · (2014) 11 KL CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Nov 2014
Padmanabhan M. Vs K. Latha Kumari
High Court Of Kerala · (2014) 4 KHC 894
Negotiable Instruments Act, 1881 (NI) — Section 138, 143