High Courts01 Dec 2014
C. Padmakumar Vs The Deputy Commissioner of Income Tax
High Court Of Kerala · (2015) 279 CTR 522
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 143(1), 143(3), 237, 238
COURT ARCHIVE
High Court Of Kerala judgments, 2014
2,441 judgments · page 10 of 123
High Courts01 Dec 2014
S. Sasidharan Vs G. Vijaya Kumar
High Court Of Kerala · (2014) 12 KL CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(1)(b)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Dec 2014
Shanavas Vs State of Kerala
High Court Of Kerala · (2014) 12 KL CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 354A, 452, 506(i)
High Courts01 Dec 2014
Tharayil Saidalavi Vs Food Inspector
High Court Of Kerala · (2014) 12 KL CK 0036
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)a, 19(2), 2(ia)(m), 7(i)
High Courts01 Dec 2014
K.A. Mohammed Salim Vs The District Collector
High Court Of Kerala · (2014) 12 KL CK 0005
Kerala Building Tax Act, 1975 — Section 5A
High Courts28 Nov 2014
Amal Public School Vs State of Kerala
High Court Of Kerala · (2015) 1 KLT 846
Kerala Conservation of Paddy Land and Wetland Act, 2008 — Section 10, 2(xiv), 8(3)
High Courts28 Nov 2014
Ameer Babu Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 232, 313, 428, 429
High Courts28 Nov 2014
Leelamma Thomas Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0217
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 499, 500
High Courts28 Nov 2014
K.P. Haridas Vs K. Vijayan
High Court Of Kerala · (2014) 11 KL CK 0216
Constitution of India, 1950 — Article 14, 14(iii)
High Courts28 Nov 2014
Yeswantha K. Vs The Managing Director
High Court Of Kerala · (2015) 1 KLJ 254 : (2015) 1 KLT 572
High Courts28 Nov 2014
Sureshkumar. R. Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0122
High Courts28 Nov 2014
C.P. Dhanesh Vs The District Collector
High Court Of Kerala · (2014) 11 KL CK 0118
Kerala Building Tax Act, 1975 — Section 15
High Courts28 Nov 2014
Mujeeb Rahman Vs The State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(1)(b), 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Nov 2014
New Amal Ply Wood Vs The Intelligence Officer
High Court Of Kerala · (2015) 79 VST 546
Constitution of India, 1950 — Article 14, 19, 21, 301Kerala General Sales Tax Act, 1963 — Section 30CKerala Value Added Tax Act, 2003 — Section 2(xlvi), 27, 28, 29, 46
High Courts28 Nov 2014
Rajeev Vs Food Inspector
High Court Of Kerala · (2014) 11 KL CK 0036
Prevention of Food Adulteration Act, 1954 — Section 11(1), 13, 13(2), 13(2B), 13(3)
High Courts28 Nov 2014
A.V. Mathew Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0002
Kerala Building Tax Act, 1975 — Section 2(e), 2(e), 5A
High Courts27 Nov 2014
Susheela Vs State of Kerala
High Court Of Kerala · (2015) 2 KHC 78 : (2015) 1 KLT 1008
Consumer Protection Act, 1986 — Section 10, 10(1), 10(1)(b)(iii), 10(1A)