COURT ARCHIVE

High Court Of Kerala judgments, 2012

2,273 judgments · page 96 of 114

High Courts29 Feb 2012

Cardamom County Parks and Hotel (P) Ltd. Vs K.A. Ansari and Another

High Court Of Kerala · (2012) 2 KarLJ 109 : (2012) 2 KLJ 109

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 403, 404, 405, 406, 415

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High Courts29 Feb 2012

Applied Solar Technologies (India) Pvt. Ltd. and Team Sustain Vs The Intelligence Officer Squad - V, Office of The Inspecting Assistant Commissioner (Int) Department of Commercial Taxes Government of Kerala, Ernakulam - 682015 and State of Kerala

High Court Of Kerala · (2012) 02 KL CK 0178

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High Courts29 Feb 2012

P.V. Varghese @ Babu, Plaveliparambil House, Eraviperoor Village, Thiruvalla Taluk, Jais Mathew P. Varthse, Plaveliparambil House, Eraviperoor Village, Thiruvalla Taluk and Jerrish Mathew P Varghese, Plaveliparambil House, Eraviperoor Village, Thiruvalla Taluk Vs State of Kerala

High Court Of Kerala · (2012) 02 KL CK 0177

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 294, 324, 326, 34, 447

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High Courts29 Feb 2012Dismissed

Vineesh Vs State of Kerala

High Court Of Kerala · (2012) 02 KL CK 0176

Penal Code, 1860 (IPC) — Section 436

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High Courts29 Feb 2012

Mukthar and Others Vs State

High Court Of Kerala · (2012) 02 KL CK 0173

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 308

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High Courts29 Feb 2012Allowed

The Special Tahsildar LA N. H.No. I, Kozhikode Vs Panoliparambil Chandradasan

High Court Of Kerala · (2012) 02 KL CK 0170

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High Courts29 Feb 2012

Vinod S. Nair Vs A.S. Ajithkumar and The State of Kerala

High Court Of Kerala · (2012) 02 KL CK 0161

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts29 Feb 2012

Prasad R Vs The State of Kerala

High Court Of Kerala · (2012) 02 KL CK 0159

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420

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High Courts29 Feb 2012Allowed

Krishnankutty Vs Radhakrishna Pillai and State of Kerala

High Court Of Kerala · (2012) 02 KL CK 0155

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139

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High Courts29 Feb 2012Allowed

Joby T.A. Vs Daison M.D. and United India Insurance Co. Ltd.

High Court Of Kerala · (2012) 02 KL CK 0152

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High Courts29 Feb 2012

Sankaran and Leelavathy Vs Divisional Manager, National Insurance Co. Ltd., Kottayam

High Court Of Kerala · (2012) 02 KL CK 0150

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High Courts29 Feb 2012

J. Sreenivas, K.R. Nagar Road, Hunsur Mysore District, Karnataka State Vs K. Sivadas @ Shaji and State of Kerala

High Court Of Kerala · (2012) 02 KL CK 0148

Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139

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High Courts29 Feb 2012Dismissed

Suresh Rao. A.L. Vs Haris P.A. and The State of Kerala

High Court Of Kerala · (2012) 02 KL CK 0145

Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts29 Feb 2012

K. Joseph Kadakkathayathu Veedu, Koivila North, Koivila P.O. Thevalakkara, Kollam District. Vs The Authorised Officer Chief Manager, The State Bank of Travancore Regional Office, Region IV, Kadappakkada Kollam - 691008. and The Branch Manager The State Bank of Travancore, Chavara South Branch Chavara, Kollam - 691583

High Court Of Kerala · (2012) 02 KL CK 0143

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High Courts29 Feb 2012

Kuruban, 33 Years, Thavalam P.O., Attapadi, Thazha Abanoor Vs State of Kerala

High Court Of Kerala · (2012) 02 KL CK 0142

Criminal Procedure Code, 1973 (CrPC) — Section 438Kerala Abkari Act, 1077 — Section 8(1), 8(2)

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High Courts29 Feb 2012

Shamsudheen Vs Asharaf and State of Kerala

High Court Of Kerala · (2012) 02 KL CK 0141

Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts29 Feb 2012

Murukan Chettiyar Prop. M/s. Sreekrishna Oil Mills Saji Bhavan Nathan Nagar - 34, Thekkevila P.O, Kollam Vs State Bank of Travancore

High Court Of Kerala · (2012) 02 KL CK 0135

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High Courts29 Feb 2012

Sunny Kuruvila Vs State of Kerala

High Court Of Kerala · (2012) 02 KL CK 0128

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 279, 304, 304A

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High Courts29 Feb 2012

Sebastian Joseph, Kuttikattu House, Peruvanthanam P O, Anachery, Idukki Vs The Regional Transport Officer, Idukki and Others

High Court Of Kerala · (2012) 02 KL CK 0125

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High Courts29 Feb 2012Allowed

Kunhali Vs S.I. of Police, State of Kerala and Sini

High Court Of Kerala · (2012) 02 KL CK 0107

Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 406, 498A

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