High Courts14 Aug 2012
P.L. Mohanan Vs The Superintendent of Police Pathanamthitta and Others
High Court Of Kerala · (2012) 08 KL CK 0150
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 39 of 114
High Courts14 Aug 2012Dismissed
Meenakshi Amma Vs Raghavan Nair
High Court Of Kerala · (2012) 4 KLJ 773 : (2012) 4 KLT 166
Civil Procedure Code, 1908 (CPC) — Section 100, 17, 96, 97Hindu Succession Act, 1956 — Section 10, 15, 15(1), 15(1)(d), 16
High Courts14 Aug 2012
Michealle Fathima, Rep. by Power of Attorney Holder Mohammed Niaz Vs K.P. Mujeeb
High Court Of Kerala · (2012) 08 KL CK 0119
Constitution of India, 1950 — Article 227
High Courts14 Aug 2012Dismissed
Sri. P.C. Francis Pookkodan House, Algappa Nagar P.O. Thrissur District - 680001 Vs The Commissioner of Income Tax Thrissur
High Court Of Kerala · (2012) 08 KL CK 0115
Income Tax Act, 1961 — Section 158BC, 158BD
High Courts14 Aug 2012Dismissed
Mohamed Shafi Vadakke Peediyakkal Vs The Kerala Public Service Commission
High Court Of Kerala · (2012) 3 KLJ 861
Co-operative Societies Rules — Rule 186Kerala State and Subordinate Services Rules, 1958 — Rule 10(ab)
High Courts14 Aug 2012Allowed
Mohanachandran Nair Vs P.C. Cheriyan and Another
High Court Of Kerala · (2012) 4 KLJ 110 : (2013) 1 RCR(Civil) 426
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts14 Aug 2012Dismissed
Robinson Vs Life Insurance Corporation of India, Unit II and The Permanent Lok Adalat
High Court Of Kerala · (2012) 08 KL CK 0006
Insurance Act, 1938 — Section 113, 113(1)
High Courts13 Aug 2012Dismissed
Velayudhan Parameswaran @ Sivan Vs Padmavathy Amma and Others
High Court Of Kerala · (2012) 08 KL CK 0231
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts13 Aug 2012Dismissed
Kandamuthan, Sivarajan and Kamarajan Vs Velappan
High Court Of Kerala · (2012) 08 KL CK 0155
High Courts13 Aug 2012
Reji Jose, New Gokul Ice-Cream Parlour, Pala, Pin-686 575 Vs State of Kerla
High Court Of Kerala · (2012) 08 KL CK 0148
Kerala Value Added Tax Act, 2003 — Section 6, 6(1), 6(5), 67
High Courts13 Aug 2012Allowed
Kerala State Co-operative Employees Pension Board Vs Nanu
High Court Of Kerala · (2012) 4 KLT 163
High Courts13 Aug 2012Allowed
K.P. Prabhakaran Vs Bhasurangan
High Court Of Kerala · (2012) 08 KL CK 0135
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts13 Aug 2012
Nayomi Vs Rooth @ Kochurani, Thankamma and Glenny Mathew
High Court Of Kerala · (2012) 08 KL CK 0076
High Courts13 Aug 2012Dismissed
Habusath Beevi and Sajeetha Vs State of Kerala and Others
High Court Of Kerala · (2012) 08 KL CK 0058
High Courts13 Aug 2012Dismissed
Das Vs State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0051
Penal Code, 1860 (IPC) — Section 306
High Courts13 Aug 2012Dismissed
C.L. Antony Vs K.A. Anto and Another
High Court Of Kerala · (2012) 4 KLJ 193
Criminal Procedure Code, 1973 (CrPC) — Section 313(1)(b)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Aug 2012Dismissed
Chacko, P.V. Vs State of Kerala and Another
High Court Of Kerala · (2013) 1 ILR (Ker) 777 : (2012) 3 KLJ 878
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 39 Rule 2A, 51Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 25, 27, 27(2), 9(a)
High Courts13 Aug 2012
State of Kerala Vs Y. Kabeer, AKR Tex, Chenthamara Nagar, Thattamangalam, Palakkad - 678001
High Court Of Kerala · (2012) 08 KL CK 0014
High Courts13 Aug 2012
Kum. Sreya Vinod Vs The Director of Public Instruction and Others
High Court Of Kerala · (2012) 4 KLJ 261 : (2013) 1 RCR(Civil) 444
Right of Children to Free and Compulsory Education Act, 2009 — Section 11, 6, 8
High Courts13 Aug 2012
D.I. Michale Nirmala Deelite Vs K.K. Koshi
High Court Of Kerala · (2012) 4 KLJ 337
Civil Procedure Code, 1908 (CPC) — Section 115, 2(2)