High Courts22 Aug 2012
D. Sugathakumari Vs The Kerala Water Authority
High Court Of Kerala · (2012) 08 KL CK 0070
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 36 of 114
High Courts22 Aug 2012Dismissed
Ziyad Ali Vs Commissioner of Police and others
High Court Of Kerala · (2012) 4 ILR (Ker) 371
Merchant Shipping Act, 1958 — Section 98, 99, 99A
High Courts22 Aug 2012Dismissed
Pushpa Vs Income Tax Officer
High Court Of Kerala · (2013) 255 CTR 222
Income Tax Act, 1961 — Section 54F
High Courts22 Aug 2012Dismissed
G.K. Granites Ltd. Vs Vellavoor Grama Panchayath
High Court Of Kerala · (2012) 3 KLJ 867
Kerala Panchayat Raj Act, 1994 — Section 254, 271S, 271U, 276
High Courts22 Aug 2012Dismissed
Veeteejay Exports (P) Ltd. Vs Deputy Commissioner of Income Tax
High Court Of Kerala · (2013) 257 CTR 151
Income Tax Act, 1961 — Section 143(1)(a), 143(3), 147, 148, 149
High Courts22 Aug 2012
N.P Mathai Vs Dr. Ranjith Peter
High Court Of Kerala · (2012) 4 KLJ 442 : (2012) 4 KLT 885
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(3)(a)Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 27(a), 27(c)
High Courts21 Aug 2012Allowed
Federal Bank Ltd. Vs General Secretary, Federal Bank Employees Union, Aluva and another
High Court Of Kerala · (2012) 135 FLR 736 : (2013) LabIC 2106 : (2013) 1 LLJ 75 : (2013) 1 LLN 178 : (2013) LLR 81
Industrial Disputes Act, 1947 — Section 10(1)(d)
High Courts21 Aug 2012
Commissioner of Customs, Kochi Vs Shree Simandar Enterprises
High Court Of Kerala · (2012) 285 ELT 328
High Courts21 Aug 2012Dismissed
Gopakumar P. Pillai Vs The Kerala Public Service Commission and Others
High Court Of Kerala · (2012) 08 KL CK 0257
High Courts21 Aug 2012
N. Viswanathan, Viswasangeetham, Thathammunna Muri, Nooranad. P.O, Nooranad Village From Kuttiyil Vadakkethil Veedu, Kidangayam Muri Nooranad Village Vs K. Ammini, Kaleeckalayyathu, Naduvile Muri, Padanilam. P.O, Nooranadu. Pin-690529 and K.K. Dayal, Saranga, Ottukal Theruvu, Kaithamukku, Trivandrum, From Kaleeckalalyyathu Naduvile Muri, Padanilam, P.O Pin-690529, Nooranad Village
High Court Of Kerala · (2012) 08 KL CK 0256
High Courts21 Aug 2012
Mathew Joseph Vs N. Radhakrishnan
High Court Of Kerala · (2012) 08 KL CK 0255
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 Aug 2012
Ramakrishnan and Remani Vs State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0254
Kerala Forest Act, 1961 — Section 27(1)(e)(i), 27(1)(e)(iv), 3, 3(1)(a), 4(6)
High Courts21 Aug 2012
Taha, managing partner, steel agencies, Mukkada Basar, Kollam Vs Prasad and State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 256(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Aug 2012Dismissed
B. Nainar, Partner of Radhakrishna Textiles, Market Road, Ernakulam Vs State of Kerala, Jayaram Pai and Vinod B.
High Court Of Kerala · (2012) 08 KL CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Aug 2012
Chinnamalu Amma Vs State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0244
High Courts21 Aug 2012
Sebastian K. Jacob Vs The Tahsildar Thalasseri Taluk Thalasseri P.O., Kannur Dist-670101, The Village Officer, Keezhur Village, Punnad P.O., Thalasseri Taluk Kannur Dist-670703 and P. Ismail
High Court Of Kerala · (2012) 08 KL CK 0243
Kerala Revenue Recovery Act, 1968 — Section 44
High Courts21 Aug 2012
The Commissioner of Income Tax, Coimbatore Vs M/s. Madras Spinners Ltd., Coimbatore
High Court Of Kerala · (2012) 08 KL CK 0220
Income Tax Act, 1961 — Section 133A
High Courts21 Aug 2012
Annie Jose Vs K. Muhammed Basheer, Jaison and The Manager, United India Insurance Co. Ltd.
High Court Of Kerala · (2012) 08 KL CK 0210
High Courts21 Aug 2012Dismissed
Vengattu Madhavan and Desom Kozhikode Taluk Pin-673616 and Vengattu Vasu Vs Thiruvoth Prabhavathi, Thirvoth Shabul and Shabna
High Court Of Kerala · (2012) 08 KL CK 0209
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(3), 11(4)(iv), 20, 29
High Courts21 Aug 2012Dismissed
Nazar. P.A. Vs Additional District Magistrate, Trichur District and State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0204