High Courts06 Nov 2012

Majeed Vs State of Kerala

High Court Of Kerala · (2012) 11 KL CK 0062

Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 354, 376, 448, 451, 511
High Courts05 Nov 2012

Muhammed Vs State of Kerala

High Court Of Kerala · (2013) 2 Crimes 226 : (2013) 1 KLJ 185 : (2012) 4 KLT 655 : (2013) 1 RCR(Civil) 705 : (2013) 1 RCR(Criminal) 813

Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Passports Act, 1967 — Section 12(1)(b), 6(2)(f)Penal Code, 1860 (IPC) — Section 419, 420, 465, 468, 471