High Court Of Kerala · (2013) ACJ 937 : (2012) 134 FLR 1000 : (2012) 133 FLR 635 : (2012) 1 ILR (Ker) 716 : (2012) 1 KLJ 850 : (2012) 3 LLJ 307 : (2012) LLR 774

Civil Procedure Code, 1908 (CPC) — Section 122Constitution of India, 1950 — Article 225Limitation Act, 1963 — Section 5

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High Courts19 Jan 2012

Suresh Kumar N.S. Vs K.T. Cherian @ George and Another

High Court Of Kerala · (2012) 1 KLJ 656

Criminal Procedure Code, 1973 (CrPC) — Section 311Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts19 Jan 2012Allowed

Preetha Vs Kerala Public Service Commission

High Court Of Kerala · (2012) 2 KLT 563

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High Courts19 Jan 2012

Shahina Babu Vs Chief CIT and Others

High Court Of Kerala · (2012) 01 KL CK 0007

Income Tax Act, 1961 — Section 220(2), 220(2A)

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High Courts19 Jan 2012

C. Rajagopalan Nair (Conductor, KSR, Chadayamangalam Sub Depot, Retired on 31/12/2007) Aramam, Vazhivila Junction, Mithrumala P.O. Kallara, Thiruvanantpauram Vs Sri. Alexander K. Luke (Age And Fathers Name Not Known to The Petitioner),Managing, Director Ksrtc, Transport Bhavan, Fort Thiruvananthapuram

High Court Of Kerala · (2012) 01 KL CK 0001

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High Courts18 Jan 2012

K.N. Joshy Vs K.M. Abdul Shebi and Another

High Court Of Kerala · (2012) 1 KLJ 604

Criminal Procedure Code, 1973 (CrPC) — Section 255(1), 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts18 Jan 2012

Saneesh Vs State of Kerala

High Court Of Kerala · (2012) 01 KL CK 0115

Penal Code, 1860 (IPC) — Section 294, 506, 509

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High Courts18 Jan 2012Allowed

K. Krishnan Vs State of Kerala

High Court Of Kerala · (2012) 01 KL CK 0099

Kerala Abkari Act, 1077 — Section 55Penal Code, 1860 (IPC) — Section 324

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High Courts18 Jan 2012Allowed

M/s. Malayalam Agencies Vs State of Kerala and Wilson

High Court Of Kerala · (2012) 01 KL CK 0091

Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts18 Jan 2012Dismissed

Mathachan @ Mathai Vs State of Kerala

High Court Of Kerala · (2012) 01 KL CK 0080

Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302

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High Courts18 Jan 2012Allowed

Jafarkhan Vs Kochumakkar and others

High Court Of Kerala · (2012) 1 ILR (Ker) 535 : (2012) 1 KLJ 607

Kerala Conservation of Paddy Land and Wetland Act, 2008 — Section 13, 2, 3(1)Land Utilisation Order, 1967 — Section 6

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High Courts18 Jan 2012Dismissed

Joy Vs State of Kerala

High Court Of Kerala · (2012) 01 KL CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105, 27Penal Code, 1860 (IPC) — Section 300, 302

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High Courts18 Jan 2012Dismissed

Seema Vs Johny Thomas

High Court Of Kerala · (2012) 3 KLJ 207

Registration Act, 1908 — Section 34, 34(2)(a)

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High Courts18 Jan 2012

Bindu G. Vs Kerala PSC and Others

High Court Of Kerala · (2012) 1 KLJ 502

Constitution of India, 1950 — Article 14, 14(1), 14(2), 14(3), 15Kerala State and Subordinate Services Rules, 1958 — Rule 5A

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High Courts17 Jan 2012Dismissed

Paradesv, C. No. 1487, Central Prison, Trivandrum Vs State of Kerala

High Court Of Kerala · (2012) 01 KL CK 0112

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302

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