High Courts10 Oct 2011Allowed
Dr. P.G. Ajimol Vs University of Kerala and Another
High Court Of Kerala · (2011) 4 KLJ 410
COURT ARCHIVE
High Court Of Kerala judgments, 2011
1,906 judgments · page 9 of 96
High Courts04 Oct 2011Dismissed
Abdul Arshad Vs The State of Kerala
High Court Of Kerala · (2012) 1 BC 527 : (2012) CriLJ 655 : (2011) 4 KLJ 481 : (2011) 3 KLJ 715 : (2011) 4 KLT 297 : (2012) 1 RCR(Civil) 780
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 167(2), 218, 220, 439Penal Code, 1860 (IPC) — Section 420Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 3, 4
High Courts04 Oct 2011Dismissed
Girish Babu. G. Vs The High Court of Kerala
High Court Of Kerala · (2011) 4 KLJ 764 : (2011) 4 KLT 793
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts04 Oct 2011Partly Allowed
Muthoot Pappachan Consultancy and Management Consultancy Services Vs The Regional Director
High Court Of Kerala · (2012) 3 KLJ 441
Employees State Insurance Act, 1948 — Section 1(5), 45A(1), 75, 75(1)(g), 77(1A)(b)Income Tax Act, 1961 — Section 143(1)(a), 143(3), 145(2), 147, 148
High Courts04 Oct 2011Dismissed
P.M. Ashraf Vs The Senior Intelligence Officer
High Court Of Kerala · (2012) 2 Crimes 440 : (2011) 4 KLJ 292 : (2011) 4 KLT 372 : (2012) 1 RCR(Criminal) 780
Criminal Procedure Code, 1973 (CrPC) — Section 37, 37(1)(ii)(b), 439, 50, 67Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c), 37(1)(b)(ii), 42, 43
High Courts04 Oct 2011Dismissed
Linda John Abraham Vs Business India Group Company and Others
High Court Of Kerala · (2012) 2 BC 457 : (2012) 1 CivCC 220 : (2012) 171 CompCas 409 : (2012) 2 Crimes 431 : (2011) 4 KLJ 714 : (2011) 4 KLT 787 : (2012) 1 RCR(Civil) 567 : (2012) 1 RCR(Civil) 567 : (2012) 1 RCR(Criminal) 368
Criminal Procedure Code, 1973 (CrPC) — Section 154, 200, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts03 Oct 2011
Rasily Vs Seema Khaise
High Court Of Kerala · (2012) 1 KLJ 354
Kerala Court Fees and Suits Valuation Act, 1959 — Section 10, 10(2), 12, 12(1), 12(2)
High Courts03 Oct 2011Allowed
Sivasankara Pillai and Another Vs Narayana Pillai and Others
High Court Of Kerala · (2012) 1 CivCC 191 : (2011) 4 KLJ 746 : (2011) 4 KLT 769
Limitation Act, 1963 — Section 27Transfer of Property Act, 1882 — Section 60, 67, 69, 92
High Courts30 Sept 2011
Ramachandran Vs Revenue Divisional Officer
High Court Of Kerala · (2012) 1 KLJ 88
Kerala Forest Act, 1961 — Section 2, 4, 6, 6(2), 8
High Courts30 Sept 2011Allowed
A.V. Joseph Vs Joshy T. Joseph
High Court Of Kerala · AIR 2012 Ker 56 : (2012) 1 BC 542 : (2011) 4 CivCC 591 : (2011) 4 KLJ 285 : (2011) 4 KLT 290
Partnership Act, 1932 — Section 4, 43, 47, 48, 5
High Courts30 Sept 2011Dismissed
Arunkumar, V.A. Vs State of Kerala and others
High Court Of Kerala · (2011) 4 ILR (Ker) 414
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21Kerala Lok Ayukta Act, 1999 — Section 2, 7, 7(1), 7(2), 7(3)
High Courts30 Sept 2011Allowed
Gopi, P. S. and another Vs S.I. of Police and others
High Court Of Kerala · (2011) 4 ILR (Ker) 387
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 357Kerala Prohibition of Ragging Act, 1998 — Section 4
High Courts30 Sept 2011Dismissed
Saliyal Beevi Vs The State of Kerala and Others
High Court Of Kerala · (2012) CriLJ 3872 : (2011) 4 KLJ 566
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22(5), 226
High Courts29 Sept 2011Allowed
Minita Daphne Netto and Another Vs Marget Benedict Rodrigues and Others
High Court Of Kerala · (2011) 4 KLJ 709
Kerala Court Fees and Suits Valuation Act, 1959 — Section 19, 25, 25(b), 25(d)(i), 25(dXi)
High Courts29 Sept 2011Dismissed
Purushothaman, K. and another Vs Kerala State Co-operative Employees'' Pension Board and another
High Court Of Kerala · (2011) 4 ILR (Ker) 382 : (2011) 4 KLJ 354
High Courts29 Sept 2011Dismissed
New India Assurance Company Ltd. Vs Balakrishnan and others
High Court Of Kerala · (2011) 4 ILR (Ker) 311 : (2012) 1 RCR(Civil) 112
Motor Vehicles Act, 1988 — Section 10(2), 102, 149, 149(2), 149(4)
High Courts29 Sept 2011Allowed
P.K. High School Vs State of Kerala
High Court Of Kerala · (2011) 4 KLT 365
High Courts28 Sept 2011
Cochin Devaswom Board Vs The Deputy Director
High Court Of Kerala · (2011) 4 KLJ 880
Travancore-Cochin Hindu Religious Institutions Act, 1950 — Section 127A
High Courts27 Sept 2011Dismissed
APL (India) Pvt. Ltd. Vs Chairman, Cochin Port Trust and others
High Court Of Kerala · (2011) 4 ILR (Ker) 277
Contract Act, 1872 — Section 151, 152, 161Customs Act, 1962 — Section 150, 150(2), 48Major Port Trusts Act, 1963 — Section 2, 29, 29(3), 3, 30
High Courts27 Sept 2011Allowed
M/s Shastha Enterprises and another Vs M/s Olam International Ltd.
High Court Of Kerala · (2011) 4 ILR (Ker) 334
Arbitration and Conciliation Act, 1996 — Section 1, 11, 11(4), 11(5), 11(6)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Constitution of India, 1950 — Article 22, 23, 34, 9