High Courts19 Nov 2011Allowed
State of Kerala and The Executive Engineer, K.S.T.P, Kottarakkara Vs K. Rajamma
High Court Of Kerala · (2011) 11 KL CK 0033
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
COURT ARCHIVE
High Court Of Kerala judgments, 2011
1,906 judgments · page 5 of 96
High Courts18 Nov 2011Dismissed
Satheesh Kumar E. Vs Malabar Devaswam Board and Others
High Court Of Kerala · (2011) 4 KLJ 844 : (2011) 4 KLT 921
Constitution of India, 1950 — Article 226
High Courts17 Nov 2011
K.P. Mohammed Sheriff Vs M. Hassan Kani Rawther (Died) and Others
High Court Of Kerala · (2012) 1 KLJ 538
Transfer of Property Act, 1882 — Section 53A, 54
High Courts17 Nov 2011Dismissed
KVM Trust Vs Kerala University of Health and Allied Sciences
High Court Of Kerala · (2012) 1 KLJ 154
High Courts17 Nov 2011Dismissed
Puliyancheri Rafeek Vs State of Kerala
High Court Of Kerala · (2012) 1 KLJ 54
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302
High Courts17 Nov 2011Dismissed
Seenath Vs Joyson
High Court Of Kerala · (2012) 1 CivCC 492 : (2012) 1 KLJ 200 : (2012) 1 KLT 32 : (2012) 3 RCR(Civil) 577
Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 5, 6Penal Code, 1860 (IPC) — Section 418, 427
High Courts17 Nov 2011Dismissed
K.P. Beeran Vs Asstt. CIT
High Court Of Kerala · (2012) 207 TAXMAN 65
Income Tax Act, 1961 — Section 69B
High Courts17 Nov 2011Allowed
Nooral Islam Trust Vs CIT
High Court Of Kerala · (2011) 11 KL CK 0003
Civil Procedure Code, 1908 (CPC) — Section 92Income Tax Act, 1961 — Section 10(23)(c), 12AASpecific Relief Act, 1963 — Section 26
High Courts16 Nov 2011
United India Insurance Company Ltd. Vs Ratheesh
High Court Of Kerala · (2012) ACJ 2206 : (2012) 1 KLJ 43 : (2011) 4 KLT 927 : (2012) 2 RCR(Civil) 226
Motor Vehicles Act, 1988 — Section 140, 163, 163A, 163A(2), 166Workmens Compensation Act, 1923 — Section 2, 2(1)
High Courts16 Nov 2011
Sanse Laboratories Private Ltd. and Others Vs Alfred Berg and Company and Others
High Court Of Kerala · (2012) 1 KLJ 275
High Courts16 Nov 2011
Essen Print Forms (P) Ltd. Vs State of Kerala State of Kerala Vs Essen Print Forms (P) Ltd.
High Court Of Kerala · (2012) 55 VST 486
Kerala General Sales Tax Act, 1963 — Entry 106
High Courts15 Nov 2011
Jet Airways India Ltd Vs The Labour Court and Another
High Court Of Kerala · (2012) 1 KLJ 648
Constitution of India, 1950 — Article 226
High Courts15 Nov 2011
Jameela Bose Vs State of Kerala and Others
High Court Of Kerala · (2012) 1 KLJ 366
Kerala Revenue Recovery Act, 1968 — Section 34, 44, 44(3)
High Courts15 Nov 2011
Mahatma Gandhi University Vs Mar Augusthinose College
High Court Of Kerala · (2011) 4 KLT 758
Constitution of India, 1950 — Article 19(1), 30(1)Mahatma Gandhi University Act, 1985 — Section 25, 73A
High Courts15 Nov 2011Dismissed
P.T. Narayanan Namboodiri and Another Vs The Commissioner, Malabar Devaswom Board
High Court Of Kerala · (2012) 1 KLJ 271
High Courts15 Nov 2011Disposed Off
Kunju Vs State of Kerala and Another
High Court Of Kerala · (2012) 3 KLJ 188
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2)Electricity Act, 2003 — Section 135, 138, 151, 153Income Tax Act, 1961 — Section 143(3), 144, 145, 147, 2(23)
High Courts14 Nov 2011
Nandagopal S., Mgn-20C, M.G. Nagar Vs Union of India and Others
High Court Of Kerala · (2011) 11 KL CK 0039
High Courts14 Nov 2011
Tharu and Sons (Rose Bed Rolls) Vs The Divisional Commercial Manager and Others
High Court Of Kerala · (2011) 11 KL CK 0038
High Courts14 Nov 2011
All Kerala Retail Ration Dealers, V.K. Balan and P.V. Saraswathi Vs The District Collector, The Taluk Supply Officer, E.F. Johnson and Kerala State Civil Supplies Corporation
High Court Of Kerala · (2011) 11 KL CK 0037
High Courts11 Nov 2011Allowed
Kerala State Electricity Board and another Vs Raghunathan and others
High Court Of Kerala · (2012) 1 ILR (Ker) 1
Constitution of India, 1950 — Article 14