High Courts04 Aug 2010
Abdul Nazar Vs State of Kerala and Kunnumpurath Saboora
High Court Of Kerala · (2010) 08 KL CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 403, 420, 498A
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 79 of 128
High Courts04 Aug 2010
Manoj Vs The Station House Officer
High Court Of Kerala · (2010) 08 KL CK 0081
Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts04 Aug 2010
Ravunni Nair and Gourikutty Amma Nair Vs The Superintendent of Police, The Deputy Superintendent of Police and M.K. Shaji, Sub Inspector of Police
High Court Of Kerala · (2010) 08 KL CK 0073
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Aug 2010Allowed
Johny and Kochumary Vs State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 166, 34, 464, 466
High Courts04 Aug 2010
Seema Vs Jayagopal
High Court Of Kerala · (2010) 4 ILR (Ker) 198 : (2010) 3 KLT 878
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 15, 15, 16, 17Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 7, 7(1), 8
High Courts03 Aug 2010Dismissed
Fousiya Vs State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0246
High Courts03 Aug 2010Dismissed
Piusa Hareesh Vs The Superintendent of Police and Others
High Court Of Kerala · (2010) 08 KL CK 0234
High Courts03 Aug 2010Dismissed
Indian Bank Vs Commercial Tax Officer and The Deputy Commissioner (Appeals)
High Court Of Kerala · (2010) 08 KL CK 0230
Constitution of India, 1950 — Article 226
High Courts03 Aug 2010
Spaniso Studio Vs The Intelligence Officer and The Commercial Tax Officer
High Court Of Kerala · (2010) 08 KL CK 0229
Kerala Value Added Tax Act, 2003 — Section 47(2)
High Courts03 Aug 2010Dismissed
Jyothi Ignatious Vs State of Kerala
High Court Of Kerala · (2010) 3 KLT 721
Constitution of India, 1950 — Article 14, 16, 226Essential Commodities Act, 1955 — Section 3(6)Kerala Health Services (Medical Officers) Special Rules, 2010 — Rule 10, 11, 12, 13, 27
High Courts03 Aug 2010
Sankar Das G. Vs Ismail N.A. and Others
High Court Of Kerala · (2010) 08 KL CK 0218
High Courts03 Aug 2010
Safeer M.P. Vs Johny, United India Insurance Company Ltd. and M.A. Joseph
High Court Of Kerala · (2010) 08 KL CK 0217
High Courts03 Aug 2010
Aliyar K.M. Vs The Secretary and The Regional Passport Officer
High Court Of Kerala · (2010) 08 KL CK 0204
High Courts03 Aug 2010
K.C. Indira Vaiadyar and Chavarenkil Narayana Vaidyar Vs Lekha Jayadevan, Rahul Jayadevan and Gokul Jayadevan
High Court Of Kerala · (2010) 08 KL CK 0169
High Courts03 Aug 2010
Meempat Savithri Vs Union of India (UOI), State of Kerala, The District Collector and The Manager, State Bank of Travancore
High Court Of Kerala · (2010) 08 KL CK 0164
High Courts03 Aug 2010
G. Babu Vs The State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0150
Kerala Money Lenders Act, 1958 — Section 17
High Courts03 Aug 2010Allowed
Manesh Kumar Vs State of Kerala and Sub Inspector of Police
High Court Of Kerala · (2010) 08 KL CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376, 511
High Courts03 Aug 2010
H.S. Purushotha Vs The Intelligence Inspector, The Sales Tax Officer and State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0072
Kerala Value Added Tax Act, 2003 — Section 46(3), 47(2)