High Courts30 Sept 2010
Asha Ajikumar Vs Sub Inspector of Police, Circle Inspector, Rajan and Mohanan
High Court Of Kerala · (2010) 09 KL CK 0157
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 43 of 128
High Courts30 Sept 2010
K.H. Azad Vs Detective Inspector, C.B.C.I.D. S.I.G. II
High Court Of Kerala · (2010) 09 KL CK 0156
High Courts30 Sept 2010Dismissed
Renga Swamy Chettiar Vs Marl Chettiyar
High Court Of Kerala · (2010) 4 ILR (Ker) 521 : (2010) 4 KLT 367
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34, Order 21 Rule 34(4), Order 21 Rule 34(6)Kerala Stamp Act, 1959 — Section 28A, 28A(1), 28A(3), 45A(1), 45A(2)
High Courts30 Sept 2010Dismissed
Muhammed Kunhi, B. Vs K. Abdulla and Another
High Court Of Kerala · (2010) 4 KLT 736
Constitution of India, 1950 — Article 226Kerala Local Authorities (Prohibition of Defection) Act, 1999 — Section 3, 3(1)
High Courts30 Sept 2010Dismissed
Commissioner of Income Tax Vs Periakaramalai Tea and Produce Co. Ltd.
High Court Of Kerala · (2011) 238 CTR 449 : (2010) 195 TAXMAN 185
Income Tax Act, 1961 — Section 260A
High Courts29 Sept 2010
Ramakrishna Pillai Vs Vijaya Kumari
High Court Of Kerala · (2010) 09 KL CK 0350
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts29 Sept 2010Allowed
Pradeep Vasu and Savithri Vasu Vs Jiji
High Court Of Kerala · (2010) 09 KL CK 0349
High Courts29 Sept 2010Dismissed
George K. Vs A.R.T. Leasing Company, Narayanakumar, State Bank of Travancore and The Recovery Officer
High Court Of Kerala · (2010) 09 KL CK 0324
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(4), Order 38 Rule 8, Order 38 Rule 9Constitution of India, 1950 — Article 227
High Courts29 Sept 2010Dismissed
M. Krishnammal Vs Additional Munsiff, Rent Control Court, K. Leelammal and S.S. Anithakumari
High Court Of Kerala · (2010) 09 KL CK 0323
High Courts29 Sept 2010Dismissed
N.X. Joseph Vs Ancy Mini, Mrs. Reena Roy and N.X. Thomas
High Court Of Kerala · (2010) 09 KL CK 0322
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts29 Sept 2010Allowed
M.S. Omanakuttan Vs C.T. Girijakumari and John, Principal, Shalom Public School
High Court Of Kerala · (2010) 09 KL CK 0280
High Courts29 Sept 2010
Muhad P.T. Vs Ekiriyas, Muhammed Basheer K. and The Oriental Insurance Co. Ltd.
High Court Of Kerala · (2010) 09 KL CK 0273
High Courts29 Sept 2010
Bindu K. Vs The State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0172
High Courts29 Sept 2010
Ramesh Lal P.R. Vs The Assistant Educational Officer, The Headmistress, S.M.A.M.L.P.S. and The Manager, S.M.A.M.L.P.S.
High Court Of Kerala · (2010) 09 KL CK 0171
High Courts29 Sept 2010Allowed
K.P. Shanthakumari Vs State of Kerala and The District Educational Officer
High Court Of Kerala · (2010) 09 KL CK 0170
High Courts29 Sept 2010
T.A. Shameer Ali Vs State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0160
High Courts29 Sept 2010
Anil Kumar Vs Circle Inspector of Police and Others
High Court Of Kerala · (2010) 09 KL CK 0158
High Courts29 Sept 2010Allowed
Kotnis Vs State of Kerala
High Court Of Kerala · (2010) 4 KLT 447
Constitution of India, 1950 — Article 226Kerala Education Rules, 1959 — Rule 10(B), 3, 3(2), 5Registration of Births and Deaths Act, 1969 — Section 17
High Courts29 Sept 2010Allowed
Salahudee Vs Circle Inspector of Police, Sub Inspector of Police, Kichu and Wilson
High Court Of Kerala · (2010) 09 KL CK 0110
High Courts29 Sept 2010Allowed
Kerala Hindi Prachar Sabha Vs Joseph
High Court Of Kerala · (2010) 4 ILR (Ker) 490 : (2010) 4 KLT 584
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(1), Order 1 Rule 8(2), Order 1 Rule 8(4), Order 23 Rule 3Companies Act, 1956 — Section 235Limitation Act, 1963 — Section 6