CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments, 2010

2,547 judgments · page 122 of 128

High Courts22 Jan 2010

Johnson Vs Sebastian

High Court Of Kerala · (2010) 1 ILR (Ker) 516 : (2010) 1 KLT 498

Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1), 378(2), 378(3), 378(5)High Court Rules, 1971 — Rule 172, 9Limitation Act, 1963 — Article 114
Read judgment
High Courts22 Jan 2010Allowed

Abdul Jabbar Vs K.S.E.B.

High Court Of Kerala · (2010) 1 ILR (Ker) 536 : (2010) 1 KLT 586

Electricity (Supply) Act, 1948 — Section 79Kerala Service Rules, 1958 — Rule 14E
Read judgment
High Courts22 Jan 2010Dismissed

Allahabad Bank Vs Ley Bros.

High Court Of Kerala · (2010) 2 CivCC 157 : (2010) 1 ILR (Ker) 679 : (2010) 1 KLT 765

Evidence Act, 1872 — Section 91, 92Registration Act, 1908 — Section 17, 17(1)Transfer of Property Act, 1882 — Section 58, 59
Read judgment
High Courts21 Jan 2010Allowed

George Muthoot Vs State of Kerala

High Court Of Kerala · (2010) 1 ILR (Ker) 441 : (2010) 1 KLT 399

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 143, 147, 149, 201, 279
Read judgment
High Courts21 Jan 2010

Sukumaran and Others Vs State of Kerala

High Court Of Kerala · (2010) 1 ILR (Ker) 544 : (2010) 1 KLJ 215 : (2010) 1 KLT 546

Criminal Procedure Code, 1973 (CrPC) — Section 482Kerala Forest Act, 1961 — Section 10, 11, 12, 13, 3Kerala Preservation of Trees Act, 1986 — Section 15, 5, 6, 7, 9
Read judgment
High Courts21 Jan 2010

Selvam Vs State of Kerala

High Court Of Kerala · (2010) 1 ILR (Ker) 506 : (2010) 1 KLT 508

Kerala Registration Rules, 1958 — Rule 67Registration Act, 1908 — Section 69(1)
Read judgment