High Courts30 Jan 2010Allowed
The Kerala High Court Advocates Assocation Vs State of Kerala
High Court Of Kerala · (2011) 4 KLJ 228
Constitution of India, 1950 — Article 226Kerala Land Conservancy Act, 1957 — Section 5
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 121 of 128
High Courts30 Jan 2010Allowed
Cicily Vs Corporate Manager
High Court Of Kerala · (2010) 1 KLT 986
Kerala Education Rules, 1959 — Rule 7, 75, 75(1)
High Courts30 Jan 2010Allowed
Bhaskar T.O. Vs The State of Kerala and Others
High Court Of Kerala · (2010) 1 KLJ 359 : (2010) 1 KLT 631
High Courts30 Jan 2010
Motor and General Finance Ltd. Vs Dy. Transport Commissioner
High Court Of Kerala · (2010) 2 KLJ 1032
High Courts29 Jan 2010Dismissed
Viswambharan Nair Vs State of Kerala
High Court Of Kerala · (2011) 2 KLT 372
High Courts29 Jan 2010Dismissed
CIT Vs Merchem Ltd.
High Court Of Kerala · (2012) 344 ITR 625
Income Tax Act, 1961 — Section 28, 29, 30, 35D, 36
High Courts29 Jan 2010
Saji Vs State of Kerala
High Court Of Kerala · (2010) 1 KLT 753
Kerala State and Subordinate Services Rules, 1958 — Rule 3
High Courts28 Jan 2010Dismissed
State of Kerala Vs Krishnankutty alias Aniyam Nair and Another
High Court Of Kerala · (2010) 1 KLJ 740
Penal Code, 1860 (IPC) — Section 304A
High Courts28 Jan 2010Dismissed
Asha Manju, K.M. Vs K.P.S.C. and Another
High Court Of Kerala · (2010) 01 KL CK 0021
Kerala Public Service Commission Rules of Procedure, 1976 — Rule 11
High Courts27 Jan 2010Dismissed
Indian Airlines Vs Kurian Abraham
High Court Of Kerala · (2011) ACJ 1394 : (2010) 1 ILR (Ker) 576 : (2010) 1 KLT 849
Carriage by Air Act, 1972 — Section 3Carriage by Air Rules — Rule 1, 22, 22(2), 25, 25(1)
High Courts27 Jan 2010Allowed
High Court of Kerala Vs Mohammed Faisal
High Court Of Kerala · (2010) 1 ILR (Ker) 685 : (2010) 1 KLT 857
Constitution of India, 1950 — Article 226, 235, 311, 311(2), 311(3)Government of India Act, 1935 — Section 240(3)Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 21(2), 55
High Courts27 Jan 2010Allowed
State of Kerala Vs Illath Narayanan and Another
High Court Of Kerala · (2010) 01 KL CK 0020
Penal Code, 1860 (IPC) — Section 304
High Courts27 Jan 2010Dismissed
Kmp Timbers and Saw Mills Vs Commercial Tax Inspector and Another
High Court Of Kerala · (2012) 50 VST 195
Kerala Value Added Tax Act, 2003 — Section 47(16A)
High Courts25 Jan 2010
The Manager, P.H.M.K.M.H.S., Panavoor Vs State of Kerala and Others
High Court Of Kerala · (2011) 4 KLJ 324
High Courts25 Jan 2010Dismissed
Punjab National Bank and Others Vs K. Prabhakaran Amrutha
High Court Of Kerala · (2011) 1 LLJ 356
High Courts25 Jan 2010Dismissed
Varghese Vs Mathew Simon
High Court Of Kerala · (2010) 1 KLT 719 : (2011) 6 RCR(Criminal) 35
Succession Act, 1925 — Section 63
High Courts25 Jan 2010Dismissed
Kodakara Farmers Service Co-op. Bank Ltd. Vs Neena
High Court Of Kerala · (2010) 1 KLT 541
High Courts25 Jan 2010
The Kerala State Cashew Development Corporation Ltd. Vs The Regional Provident Fund Commissioner and Another
High Court Of Kerala · (2010) 124 FLR 1118 : (2010) 1 KLJ 182 : (2010) 1 KLT 639 : (2010) 3 LLJ 807
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(f), 2(f), 7(4), 7A, 7O
High Courts25 Jan 2010Dismissed
Punjab National Bank and Others Vs Prabhakaran, K.
High Court Of Kerala · (2010) 1 KLJ 529 : (2011) 1 LLJ 356
High Courts22 Jan 2010
Dr. Jamaluddin, K.A. and Another Vs District Collector and Others
High Court Of Kerala · (2010) 01 KL CK 0139
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17(1), 17(4), 4(1), 5A, 5A(2)