High Courts01 Jan 2009Dismissed
Asma Rubber Products (P) Ltd. Vs State Bank of India, Oversees Branch and Others
High Court Of Kerala · (2009) 01 KL CK 0041
Civil Procedure Code, 1908 (CPC) — Section 10Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
High Court Of Kerala judgments, 2009
1,383 judgments · page 70 of 70
High Courts01 Jan 2009
State of Kerala Vs Alex V. Chacko
High Court Of Kerala · (2009) 2 KLT 840 : (2010) 27 VST 278
Kerala General Sales Tax Act, 1963 — Section 5(1), 7(7)Kerala General Sales Tax Rules, 1963 — Rule 9(1)
High Courts01 Jan 2009Allowed
Sr. Sephy, St. Pious Xth Convent Vs Union of India (UOI)
High Court Of Kerala · (2009) 1 ILR (Ker) 124 : (2009) 1 KLJ 234 : (2009) 1 KLT 126 : (2010) 6 RCR(Criminal) 3043
Criminal Procedure Code, 1973 (CrPC) — Section 172, 172(1)Evidence Act, 1872 — Section 21