High Courts09 Jan 2009Dismissed
Viju P. John Vs Baby John
High Court Of Kerala · (2009) 4 KLT 138
Constitution of India, 1950 — Article 20(3), 226Special Marriage Act, 1954 — Section 28
COURT ARCHIVE
High Court Of Kerala judgments, 2009
1,383 judgments · page 69 of 70
High Courts08 Jan 2009Dismissed
Karthikeyan T.K. Vs Commissioner of Central Excise
High Court Of Kerala · (2010) 257 ELT 189
High Courts08 Jan 2009Allowed
Escotel Mobile Communications Ltd. Vs State of Kerala
High Court Of Kerala · (2009) 4 KLT 277
Kerala General Sales Tax Act, 1963 — Section 10(1), 22, 22(2), 3(1A), 59A
High Courts08 Jan 2009Dismissed
Commonwealth Trust India Ltd. Vs Labour Commissioner
High Court Of Kerala · (2009) 120 FLR 1186 : (2009) 2 LLJ 494
High Courts08 Jan 2009Allowed
P.A. Porinchu Vs Agricultural Income Tax and Sales Tax Appellate Tribunal
High Court Of Kerala · (2009) 01 KL CK 0023
Kerala Agricultural Income Tax Act, 1950 — Section 18(3)
High Courts08 Jan 2009
Abdul Rahuman, A. Vs State of Kerala and Others
High Court Of Kerala · (2009) 01 KL CK 0017
Kerala Service Rules, 1959 — Rule 20
High Courts08 Jan 2009
Kalliani, K.T. and Others Vs Thottiledath Balagopalan
High Court Of Kerala · (2009) 01 KL CK 0011
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(2), Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 14(4), Order 42 Rule 1
High Courts08 Jan 2009
The Director, CBI and Another Vs Jomon Puthenpurakkal and Another
High Court Of Kerala · (2009) 1 KLJ 285
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts06 Jan 2009Dismissed
The Asst. Excise Commissioner and Others Vs V.P. Paulson
High Court Of Kerala · (2009) 1 KLJ 428
Kerala Abkari Act, 1077 — Section 67B
High Courts06 Jan 2009Dismissed
Soopy Haji Vs State of Kerala
High Court Of Kerala · (2009) 3 KLT 142
Constitution of India, 1950 — Article 14Kerala Education Rules, 1959 — Rule 51A, 51B
High Courts06 Jan 2009Dismissed
Kanavayalil Rajan Vs K.K. Muhammed
High Court Of Kerala · (2009) 1 ILR (Ker) 911
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4)(1)Registration Act, 1908 — Section 17, 17(1), 49
High Courts06 Jan 2009Allowed
Chandramathy Vs Thankapapan
High Court Of Kerala · (2009) 1 KLJ 476 : (2009) 1 KLT 674
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Hindu Minority and Guardianship Act, 1956 — Section 6 , 8Kerala Land Reforms Act, 1963 — Section 13, 17, 2(8), 2A, 59(2)
High Courts06 Jan 2009
B. Raju Vs Union of India and another
High Court Of Kerala · (2009) 121 FLR 824
High Courts05 Jan 2009Dismissed
Steel and Industrial Forgings Ltd. Vs Deputy Commissioner of Income Tax
High Court Of Kerala · (2010) 231 CTR 96 : (2009) 318 ITR 18 : (2009) 3 KLT 128 : (2009) 184 TAXMAN 338
Income Tax Act, 1961 — Section 143(1), 143(1A), 260A, 28, 29
High Courts05 Jan 2009Dismissed
Western Industries Vs The Deputy Tahsildar and Others
High Court Of Kerala · (2009) 1 KLJ 402
Kerala General Sales Tax Act, 1963 — Section 23, 23(1), 23(3), 24, 45A
High Courts02 Jan 2009Dismissed
V.O. John Vs Catholic Syrian Bank Ltd. and Others
High Court Of Kerala · (2009) 148 CompCas 411 : (2009) 1 ILR (Ker) 596 : (2009) 90 SCL 351
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115, 9Companies Act, 1956 — Section 10F, 111 , 397, 398 , 399Constitution of India, 1950 — Article 226, 227, 37, 38(1)
High Courts02 Jan 2009Dismissed
Reena John and Another Vs Director General of Police and Others
High Court Of Kerala · (2009) 1 KLJ 344 : (2009) 3 SLJ 118
High Courts02 Jan 2009
Peringottukara Namboothiri Yogakshema Sabha and Another Vs K.B. Aliyar
High Court Of Kerala · (2010) 7 RCR(Civil) 298
High Courts01 Jan 2009Dismissed
Sathyan, M.B. Vs State of Kerala and Others
High Court Of Kerala · (2009) 1 KLJ 555
Kerala Co-operative Societies Rules, 1969 — Rule 44, 44(3)
High Courts01 Jan 2009Allowed
Thomas A.O. Vs State of Kerala
High Court Of Kerala · (2009) 1 KLJ 622
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 313, 357(1)Evidence Act, 1872 — Section 113B, 32, 32(1)Penal Code, 1860 (IPC) — Section 109, 302, 304B, 306, 309