High Courts03 Feb 2009
Antonitto and Others Vs Chief Commissioner of Income Tax and Others
High Court Of Kerala · (2009) 1 KLJ 135 : (2009) 184 TAXMAN 64
Income Tax Act, 1961 — Section 119, 220
COURT ARCHIVE
High Court Of Kerala judgments, 2009
1,383 judgments · page 66 of 70
High Courts03 Feb 2009Dismissed
State of Kerala and Others Vs Raghavan, P.K.
High Court Of Kerala · (2009) 1 KLJ 595
Constitution of India, 1950 — Article 14
High Courts02 Feb 2009Dismissed
Syamaladevi Vs Sarala Devi and Others
High Court Of Kerala · AIR 2009 Ker 138 : (2009) 2 DMC 667 : (2009) 1 ILR (Ker) 794 : (2009) 1 KLJ 646 : (2009) 1 KLT 892 : (2009) 5 RCR(Civil) 421
Family Courts Act, 1984 — Section 7, 7(1)Hindu Marriage Act, 1955 — Section 19, 19(1)
High Courts02 Feb 2009Dismissed
Harrisons Malayalam Ltd. Vs Ashraf
High Court Of Kerala · (2009) 121 FLR 485 : (2009) 1 KLT 825 : (2009) 3 LLJ 643
Workmens Compensation Act, 1923 — Section 19, 3, 3(1), 3(5), 30
High Courts30 Jan 2009
Provincial Superior, Franciscan Chlarist Congregatin of Nuns Vs State of Kerala and Others
High Court Of Kerala · (2009) 1 ILR (Ker) 577 : (2009) 1 KLJ 434 : (2009) 1 KLT 582
Income Tax Act, 1961 — Section 12AA
High Courts30 Jan 2009
M.V. Nalinakshan Vs M. Rameshan and Another
High Court Of Kerala · (2009) CriLJ 1703 : (2009) 1 ILR (Ker) 487 : (2009) 1 KLT 556
Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(1), 357(3), 360, 372Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 142Probation of Offenders Act, 1958 — Section 11(2), 11(4), 3, 4, 4(1)
High Courts30 Jan 2009Dismissed
Mohammed Kunji Vs V.P. Andru
High Court Of Kerala · (2009) 2 ALD(Cri) 7 : (2009) CriLJ 1938 : (2009) 1 ILR (Ker) 689 : (2009) 1 KLT 528 : (2009) 5 RCR(Criminal) 841
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 188, 218, 219, 220Customs Act, 1962 — Section 111, 135
High Courts30 Jan 2009Allowed
Gangadharan C. Vs State of Kerala and Others
High Court Of Kerala · (2009) 1 ILR (Ker) 554 : (2009) 1 KLJ 600 : (2009) 1 KLT 713 : (2009) 6 SLR 88
Kerala Service Rules, 1958 — Rule 56, 56B, 57, 58
High Courts29 Jan 2009Allowed
Sub Registrar and Another Vs C.M. Nadirsha and Another
High Court Of Kerala · (2009) 01 KL CK 0071
Income Tax (Certificate Proceedings) Rules, 1962 — Rule 21Kerala Stamp Act, 1959 — Section 3, 31, 32, 33, 38Registration Act, 1908 — Article 16, 30, 34, 89(4)
High Courts29 Jan 2009
Tropical Plantations Ltd. Vs State of Kerala
High Court Of Kerala · (2009) 26 VST 403
Kerala General Sales Tax Act, 1963 — Section 10, 2
High Courts29 Jan 2009Allowed
Philomina Joseph Vs State of Kerala and The Executive Engineer
High Court Of Kerala · AIR 2009 Ker 109 : (2009) 1 ILR (Ker) 441 : (2009) 1 KLJ 491 : (2009) 1 KLT 591 : (2010) 7 RCR(Civil) 281
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 1, Order 12 Rule 6, Order 12 Rule 6(1), Order 2 Rule 2, Order 2 Rule 2(2)Evidence Act, 1872 — Section 17, 19Kerala Court Fees and Suits Valuation Act, 1959 — Section 4A, 52, 69
High Courts29 Jan 2009Dismissed
Hubert Peyoli Vs Santhavilasathu Kesavan Sivadasan
High Court Of Kerala · AIR 2009 Ker 160 : (2009) 2 CivCC 170 : (2009) 1 ILR (Ker) 539 : (2009) 1 KLT 618 : (2010) 7 RCR(Civil) 300 : (2009) 106 RD 807
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 58, 59
High Courts28 Jan 2009
Director of Public Instructions Vs Mini Joseph and Others
High Court Of Kerala · (2009) 01 KL CK 0075
Kerala Education Rules, 1959 — Rule 49, 7A, 7A(3)
High Courts28 Jan 2009
The Sub Registrar and State of Kerala Vs C.M. Nadirsha and The Recovery Officer
High Court Of Kerala · AIR 2009 Ker 130 : (2009) 1 KLT 630 : (2011) 7 RCR(Civil) 606
Kerala Stamp Act, 1959 — Section 3, 33Registration Act, 1908 — Section 30, 31, 32, 33, 34
High Courts28 Jan 2009
Praseena K.P. and Others Vs Kerala Public Service Commission and Others
High Court Of Kerala · (2009) 1 ILR (Ker) 879 : (2009) 1 KLJ 505 : (2009) 1 KLT 570
High Courts28 Jan 2009Dismissed
Koldy Petroleum (India) Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2009) 1 ILR (Ker) 945 : (2009) 1 KLT 869 : (2010) 27 VST 284
Explosives Act, 1884 — Section 4LPG Gas Cylinders Rules, 1981 — Rule 2
High Courts27 Jan 2009
Indrasenan and Another Vs Joint Registrar of Co-operative Societies, Kollam and others
High Court Of Kerala · (2009) 1 KLJ 918 : (2009) 2 KLT 599
Kerala Co-operative Societies Act, 1969 — Section 65, 68, 69
High Courts23 Jan 2009Allowed
Sreeja Vs Union of India (UOI) and others
High Court Of Kerala · (2009) 122 FLR 188
High Courts23 Jan 2009Allowed
Parameswaran Nair Vs Surendran Panicker and Another
High Court Of Kerala · (2009) CriLJ 2762 : (2009) 1 ILR (Ker) 831 : (2010) 6 RCR(Criminal) 3034
Criminal Procedure Code, 1973 (CrPC) — Section 154(2), 156(3), 157(2), 173, 173(1)Penal Code, 1860 (IPC) — Section 34, 409, 420, 468, 471
High Courts23 Jan 2009
State of Kerala Vs Jose Simon
High Court Of Kerala · (2009) 1 KLJ 586
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 24, 28, 4(1)