High Courts26 May 2009Dismissed
P. Soman Vs Commissioner of Income Tax
High Court Of Kerala · (2011) 196 TAXMAN 335
Income Tax Act, 1961 — Section 147, 260A, 69A
COURT ARCHIVE
High Court Of Kerala judgments, 2009
1,383 judgments · page 50 of 70
High Courts26 May 2009Allowed
Vallikkadan Mayinkutty, Vallikkadan Abdul Latheef, Vallikkadan Mammunni and Chalil Vallikkadan Ayamu Vs The State of Kerala and Thottassery Muhammedkutty
High Court Of Kerala · (2009) 05 KL CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 261, 262(1), 468, 468(1), 468(2)Penal Code, 1860 (IPC) — Section 324, 34, 425, 427, 441
High Courts25 May 2009Dismissed
Kerala State Co-operative Marketing Federation Ltd. Vs State Trading Corporation of India Ltd. and Another
High Court Of Kerala · (2009) 3 KLT 725 : (2009) 26 VST 350
Kerala General Sales Tax Rules, 1963 — Rule 32(14)
High Courts25 May 2009Dismissed
Ashraf Vs State of Kerala
High Court Of Kerala · (2010) 1 Crimes 524 : (2009) 4 KLT 399
Motor Vehicles Act, 1988 — Section 134, 181, 187, 20, 3(1)Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts25 May 2009Allowed
Kattentavida Mulloli Karunan Vs Vazhayil Keloth Sreemathi and Vazhayil Keloth Girija
High Court Of Kerala · (2009) 05 KL CK 0077
High Courts25 May 2009Dismissed
Lathika. C. Vs The Regional Provident Fund Commissioner
High Court Of Kerala · (2009) 05 KL CK 0076
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts25 May 2009Dismissed
M.N. Hanees Khan Vs District Collector and Others
High Court Of Kerala · (2009) 05 KL CK 0069
High Courts25 May 2009
Sujatha C. and M.N. Naliniyamma Vs State of Kerala and The Director General of Police
High Court Of Kerala · (2009) 05 KL CK 0063
High Courts25 May 2009
K.V. Pushpa and Others Vs State of Kerala and The Director General of Police
High Court Of Kerala · (2009) 05 KL CK 0054
High Courts25 May 2009
V.K. Nirmala and Others Vs State of Kerala and The Director General of Police
High Court Of Kerala · (2009) 05 KL CK 0049
High Courts25 May 2009Dismissed
Industrial Sweing Syndicate Vs National Small Industries Corpn. Ltd.
High Court Of Kerala · (2009) 05 KL CK 0046
Constitution of India, 1950 — Article 226
High Courts25 May 2009
Pakeer Muhammed Firoskhan Vs The Asst. Commissioner of Customs and State of Kerala
High Court Of Kerala · (2009) 167 ECR 253
Criminal Procedure Code, 1973 (CrPC) — Section 428Customs Act, 1962 — Section 135(1)
High Courts25 May 2009Allowed
C. Madhavan, Myladum Parayil Veettil and Kuttyamma Vs Chellamma, Vadke Kalaparambil Veedu and Others
High Court Of Kerala · (2009) 05 KL CK 0044
Family Courts Act, 1984 — Section 19, 7
High Courts25 May 2009
Madappen Muhassin Vs State of Kerala
High Court Of Kerala · (2009) 05 KL CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 357(1)Penal Code, 1860 (IPC) — Section 302, 304, 325, 326
High Courts25 May 2009
Ravindran C, Assistant Engineer LSGD Vs Chief Engineer LSGD, State of Kerala, Assistant Executive Engineer and K. Johnson, Assistant Enginer
High Court Of Kerala · (2009) 05 KL CK 0031
High Courts25 May 2009
Kurungattil Mohammed Kutty Vs The Competent Authority
High Court Of Kerala · (2009) 05 KL CK 0018
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 19, 2(2), 6, 6(1), 7(1)
High Courts25 May 2009
Ashok Nair Vs State Level Committee for Sales Tax Exemption and Others
High Court Of Kerala · (2010) 29 VST 87
Registration Act, 1908 — Section 17(1), 49
High Courts23 May 2009Dismissed
D. Vijayappa Kurup Vs Padmanabhan
High Court Of Kerala · (2009) 3 ILR (Ker) 28 : (2009) 2 KLT 939
Constitution of India, 1950 — Article 227Kerala Civil Courts Act, 1957 — Section 13Kerala Panchayat Raj Act, 1994 — Section 11, 12, 13, 13(1), 14
High Courts23 May 2009
Sree Kumar @ Thampi, Sahadeva Panicker and Anil Kumar @ Ani Vs State of Kerala
High Court Of Kerala · (2009) 05 KL CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 209, 232, 313, 357(1)Penal Code, 1860 (IPC) — Section 302, 324, 34, 341, 342
High Courts23 May 2009Dismissed
Kajiramkulam Prasanna Chitty Vs Krishna Nadar
High Court Of Kerala · (2009) 05 KL CK 0109