High Courts28 May 2009

In Re: Saji

High Court Of Kerala · (2009) 2 ILR (Ker) 909 : (2009) 2 KLJ 410 : (2009) 5 RCR(Criminal) 475

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 334, 335, 335(1), 335(2), 335(3)Penal Code, 1860 (IPC) — Section 302, 307