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High Court Of Kerala judgments, 2009

1,383 judgments · page 34 of 70

High Courts17 Jul 2009

Nalan Vs Vinesh

High Court Of Kerala · (2009) 4 KLT 784

Constitution of India, 1950 — Article 226Kerala High Court Rules, 1971 — Rule 152, 152(2)
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High Courts17 Jul 2009Allowed

Leena Sajeevan Vs Sub Inspector of Police and Others

High Court Of Kerala · (2009) 3 ILR (Ker) 739 : (2009) 16 KLJ 883 : (2009) 3 KLT 512

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8Constitution of India, 1950 — Article 19, 21, 22, 22(1), 22(2)
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High Courts16 Jul 2009Dismissed

Alphons Thomas Vs Aley

High Court Of Kerala · (2009) 4 KLT 234

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97, 2(11)
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High Courts15 Jul 2009Dismissed

Narayanan Vs Tahira

High Court Of Kerala · (2009) 3 KLT 749

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(3), 20
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