COURT ARCHIVE
1,383 judgments · page 24 of 70
High Court Of Kerala · (2009) 4 ILR (Ker) 228 : (2009) 4 KLT 135
High Court Of Kerala · (2009) 09 KL CK 0089
High Court Of Kerala · (2010) ACJ 2313 : (2009) 4 ILR (Ker) 327 : (2009) 3 KLJ 502 : (2009) 4 KLT 199 : (2011) 7 RCR(Civil) 2181
High Court Of Kerala · (2009) 09 KL CK 0024
High Court Of Kerala · (2009) 09 KL CK 0020
High Court Of Kerala · (2010) 230 CTR 299 : (2010) 1 ILR (Ker) 254 : (2011) 331 ITR 90 : (2010) 187 TAXMAN 163
High Court Of Kerala · (2010) 229 CTR 272 : (2010) 187 TAXMAN 29
High Court Of Kerala · (2010) 1 ILR (Ker) 332 : (2010) 321 ITR 397
High Court Of Kerala · (2009) 09 KL CK 0040
High Court Of Kerala · (2009) 4 ILR (Ker) 159 : (2009) 3 KLJ 935 : (2009) 4 KLT 150
High Court Of Kerala · (2009) 4 KLT 58
High Court Of Kerala · (2009) 09 KL CK 0086
High Court Of Kerala · (2009) 09 KL CK 0080
High Court Of Kerala · (2009) 09 KL CK 0053
High Court Of Kerala · (2009) 09 KL CK 0044
High Court Of Kerala · (2009) 09 KL CK 0042
High Court Of Kerala · (2009) 4 CivCC 734 : (2009) 4 KLT 123
High Court Of Kerala · (2011) 39 VST 469
High Court Of Kerala · (2009) 09 KL CK 0019
High Court Of Kerala · (2009) 09 KL CK 0012