High Courts16 Oct 2009Dismissed

N.D. Nair Vs George Martin

High Court Of Kerala · (2011) 3 Crimes 680 : (2011) 2 ILR (Ker) 335 : (2011) 2 KLJ 238 : (2011) 2 KLT 23 : (2012) 1 RCR(Civil) 327

Criminal Procedure Code, 1973 (CrPC) — Section 320(8), 482Legal Services Authorities Act, 1987 — Section 20, 21Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Oct 2009Allowed

Betsy and Another Vs Nil

High Court Of Kerala · (2011) ACJ 261 : (2010) 2 CivCC 186 : (2011) 2 TAC 535

Constitution of India, 1950 — Article 366Hindu Marriage Act, 1955 — Section 13, 13B, 2, 2(1)
High Courts16 Oct 2009Allowed

In Re: Betsy and Sadanandan

High Court Of Kerala · (2009) 4 KLT 631

Constitution of India, 1950 — Article 366Hindu Marriage Act, 1955 — Section 13, 13B, 2, 2(1)
High Courts15 Oct 2009

Vijayan Vs State of Kerala

High Court Of Kerala · (2009) 10 KL CK 0064

Criminal Procedure Code, 1973 (CrPC) — Section 227, 229Kerala Abkari Act, 1077 — Section 10, 13, 55
High Courts14 Oct 2009Dismissed

Rijo Vs State of Kerala

High Court Of Kerala · (2010) CriLJ 1315 : (2009) 4 ILR (Ker) 730

Criminal Procedure Code, 1973 (CrPC) — Section 232, 313, 432, 433, 433AEvidence Act, 1872 — Section 11, 161, 25, 26, 27Penal Code, 1860 (IPC) — Section 300, 302, 307, 392, 397