High Courts26 Oct 2007Dismissed
State of Kerala and The Director of Public Instruction Vs Malabar Educational
High Court Of Kerala · (2007) 10 KL CK 0056
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12, 2
COURT ARCHIVE
High Court Of Kerala judgments, 2007
970 judgments · page 9 of 49
High Courts26 Oct 2007
Nisha Murali, Proprietor, Mahraja Wood Vs The State of Kerala
High Court Of Kerala · (2007) 10 KL CK 0051
Kerala General Sales Tax Act, 1963 — Section 17(4), 17(5A), 19, 30B(4), 41
High Courts25 Oct 2007
Jaya Jose Vs State of Kerala and Others
High Court Of Kerala · (2007) 10 KL CK 0047
High Courts25 Oct 2007Dismissed
Vasu Vs Varghese, K.V.
High Court Of Kerala · (2008) 2 RCR(Civil) 140 : (2008) 1 RCR(Rent) 264
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4)Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2), 11(3), 11(4), 11(5)Kerala Buildings (Lease and Rent Control) Rules, 1979 — Rule 5(5)
High Courts25 Oct 2007Dismissed
Thomas, M.J. and Another Vs State of Kerala and Others
High Court Of Kerala · (2007) 10 KL CK 0005
Constitution of India, 1950 — Article 14Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(7), 13, 13(4), 25
High Courts24 Oct 2007
Sathyadevan and Others Vs Public Service Commission and Others
High Court Of Kerala · (2007) 10 KL CK 0085
High Courts24 Oct 2007
A.M. Padmini Amma and Another Vs Vijayalakshmi Amma and Others
High Court Of Kerala · (2007) 3 KLJ 640
High Courts24 Oct 2007Dismissed
Anilkumar, V.N. Vs High Court of Kerala
High Court Of Kerala · (2007) 10 KL CK 0021
Bar Council of India Rules, 1975 — Rule 49Constitution of India, 1950 — Article 233, 233(2)Criminal Procedure Code, 1973 (CrPC) — Section 24
High Courts24 Oct 2007
Viswambhran K.B. Vs State of Kerala and Others
High Court Of Kerala · (2007) 4 ILR (Ker) 757 : (2007) 3 KLJ 756
Constitution of India, 1950 — Article 14, 16Kerala Service Rules, 1958 — Rule 3(C), 37, 8
High Courts24 Oct 2007
State of Kerala Vs M.K.R. Enterprises
High Court Of Kerala · (2007) 10 KL CK 0012
Kerala General Sales Tax Act, 1963 — Section 27A, 41
High Courts24 Oct 2007
Saramma Itticheriya Vs State of Kerala and Others
High Court Of Kerala · AIR 2008 Ker 72 : (2007) 4 ILR (Ker) 716 : (2008) 3 RCR(Civil) 342
Land Acquisition Act, 1894 — Section 11, 17(2), 18, 20, 23
High Courts24 Oct 2007Dismissed
Jas Agencies Vs Commissioner of Commercial Taxes
High Court Of Kerala · (2007) 3 KLJ 746 : (2009) 20 VST 101
Kerala General Sales Tax Act, 1963 — Section 12, 37, 45AKerala General Sales Tax Rules, 1963 — Rule 32(13)
High Courts23 Oct 2007Allowed
State of Kerala and Another Vs Ernakulam District Legal Service Authority and Others
High Court Of Kerala · AIR 2008 Ker 70 : (2008) 1 ILR (Ker) 119 : (2008) 1 KarLJ 578 : (2008) 1 KLJ 578
Criminal Procedure Code, 1973 (CrPC) — Section 320Legal Services Authorities Act, 1987 — Section 19(5)Penal Code, 1860 (IPC) — Section 397
High Courts23 Oct 2007Dismissed
Thilakan Vs Circle Inspector of Police and Others
High Court Of Kerala · AIR 2008 Ker 48 : (2007) 4 ILR (Ker) 454 : (2007) 3 KLJ 509
Constitution of India, 1950 — Article 21, 226, 47, 48A, 51A
High Courts23 Oct 2007Allowed
West Coast Industrial Gases Ltd. Vs Regional Labour Commissioner and Others
High Court Of Kerala · (2008) 117 FLR 69 : (2008) 2 ILR (Ker) 59 : (2008) 3 KLT 368 : (2008) 2 LLJ 932
High Courts23 Oct 2007
Sreenivasan T. Vs Prajith Raj and State of Kerala
High Court Of Kerala · (2007) 10 KL CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 362, 397, 397(3), 482
High Courts22 Oct 2007
Deputy Commissioner of Income Tax Vs Sree Murugan Trading Co.
High Court Of Kerala · (2007) 10 KL CK 0065
Income Tax Act, 1961 — Section 139, 143(1), 143(2), 148
High Courts22 Oct 2007
Surya Stoneware Pipes Pvt. Ltd. Vs State of Kerala
High Court Of Kerala · (2007) 10 KL CK 0064
Kerala General Sales Tax Act, 1963 — Section 5A
High Courts22 Oct 2007
National Stores Vs State of Kerala
High Court Of Kerala · (2007) 10 KL CK 0045
High Courts22 Oct 2007Dismissed
Arul V. Nair Vs The State of Kerala
High Court Of Kerala · (2007) 4 ILR (Ker) 550 : (2008) 1 KLJ 34
Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 156(3), 190, 190(1), 2Penal Code, 1860 (IPC) — Section 106, 420