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High Court Of Kerala judgments, 2007

970 judgments · page 49 of 49

High Courts04 Jan 2007

Antony Vs Kesavan and Others

High Court Of Kerala · (2007) 1 ILR (Ker) 482 : (2008) 1 KLJ 767

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(3), 11(4)
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High Courts02 Jan 2007Dismissed

Vinodan @ Bose Vs State of Kerala

High Court Of Kerala · (2008) 1 KLJ 226

Criminal Procedure Code, 1973 (CrPC) — Section 232, 313(1)Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
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High Courts02 Jan 2007Allowed

Shaji Vs State of Kerala

High Court Of Kerala · (2007) 01 KL CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 232Kerala Abkari Act, 1077 — Section 55
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High Courts01 Jan 2007Allowed

Vasu and Others Vs State of Kerala

High Court Of Kerala · (2007) CriLJ 1894 : (2007) 1 ILR (Ker) 469 : (2007) 1 KLJ 241 : (2007) 5 RCR(Criminal) 533

Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1)Penal Code, 1860 (IPC) — Section 302, 323, 34, 341
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