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High Court Of Kerala judgments, 2007

970 judgments · page 6 of 49

High Courts12 Nov 2007Dismissed

G. Gopan Vs Tonny Varghese and Another

High Court Of Kerala · (2008) 3 BC 488 : (2008) 1 ILR (Ker) 31 : (2008) 1 KLJ 152 : (2008) 1 KLT 257 : (2008) 2 RCR(Civil) 271 : (2008) 2 RCR(Criminal) 225

Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 8
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High Courts07 Nov 2007Dismissed

Simon and Others Vs Rappai

High Court Of Kerala · (2008) 2 ILR (Ker) 727 : (2008) 2 KLJ 488

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9, Order 41 Rule 24, Order 41 Rule 27, 107Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(3), 11(4), 20
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