High Courts30 Jan 2007
Sivan Vs State of Kerala
High Court Of Kerala · (2007) 01 KL CK 0107
Evidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
High Court Of Kerala judgments, 2007
970 judgments · page 44 of 49
High Courts30 Jan 2007Dismissed
Krishnamma and Others Vs Neelalohitha alias Bhadmakanchana and Neelalohithan alias Neelambaran
High Court Of Kerala · (2007) 01 KL CK 0084
High Courts30 Jan 2007Dismissed
A. Chandrasekharan Nair Vs The Union of India (UOI)
High Court Of Kerala · (2007) 2 ILR (Ker) 71 : (2007) 1 KLJ 328
Banking Regulation Act, 1949 — Section 45ZASuccession Act, 1925 — Section 191, 30, 372
High Courts30 Jan 2007Allowed
Commissioner of Income Tax Vs Glen View Rubber Co. (P) Ltd.
High Court Of Kerala · (2007) 209 CTR 366 : (2007) 2 ILR (Ker) 105 : (2007) 291 ITR 1 : (2007) 1 KLJ 513
High Courts30 Jan 2007Allowed
Abdul Rasheed Vs The Sub Inspector of Police, All Kerala Taxi Welfare Association and Pothencode Grama Panchayat (Special)
High Court Of Kerala · (2007) 01 KL CK 0024
Kerala Motor Vehicles Rules, 1989 — Rule 344Kerala Panchayat Raj (Landing places, Halting places, Cart Stands and other Vehicle Stands) Rules, 1995 — Rule 3, 4, 5, 6Kerala Panchayat Raj Act, 1994 — Section 227, 227(2)
High Courts25 Jan 2007Dismissed
Employees'' State Insurance Corporation and Another Vs K.N. Premanandan and Another
High Court Of Kerala · (2007) 114 FLR 128 : (2008) 2 LLJ 539
Employees Provident Fund and Miscellaneous Provisions (Amendment) Act, 1988 — Section 14B, 15(2), 17, 17(5)Employees State Insurance (General) Regulations, 1950 — Regulation 31, 31CEmployees State Insurance Act, 1948 — Section 31C, 39(5), 75, 75(1), 78
High Courts25 Jan 2007Dismissed
Philomina Francis Vs The Accountant General of Kerala and Others
High Court Of Kerala · (2008) 1 KLJ 83
Constitution of India, 1950 — Article 12Land Reforms Act, 1964 — Section 3(1)State Bank of India (Subsidiary Banks) Act, 1959 — Section 24, 25, 27, 36, 37
High Courts25 Jan 2007Dismissed
The Divine Retreat Centre Vs The State of Kerala, The Home Secretary, The Director General of Police and Sri. Vinson M. Paul IPS
High Court Of Kerala · (2007) 1 KLJ 645
Prevention of Corruption Act, 1988 — Section 17
High Courts25 Jan 2007Dismissed
Union of India (UOI) Vs P. Krishnan
High Court Of Kerala · (2007) 01 KL CK 0047
Arbitration Act, 1940 — Section 29
High Courts24 Jan 2007Allowed
District Insurance Officer Vs M.K. Moosakutty and Another
High Court Of Kerala · (2007) ACJ 1336 : AIR 2007 Ker 168 : (2007) 1 ILR (Ker) 545 : (2007) 1 KLJ 937
Motor Vehicles Act, 1939 — Section 2(24), 95(1)Motor Vehicles Act, 1988 — Section 147(1), 147(2), 2(34)
High Courts24 Jan 2007
P. Thankamony Vs Ponnamma, Viswanathan and State of Kerala
High Court Of Kerala · (2007) 01 KL CK 0082
Kerala Land Reforms Act, 1963 — Section 103, 2(25)
High Courts24 Jan 2007
K.C. Lonappan Vs State of Kerala and St. Raphel, S Church
High Court Of Kerala · (2007) 01 KL CK 0081
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts24 Jan 2007
Kolathingal Mariyumma Vs The South Malabar Gramin Bank and A. Mujeeb
High Court Of Kerala · (2007) 01 KL CK 0051
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 89, Order 21 Rule 90Constitution of India, 1950 — Article 227
High Courts23 Jan 2007Allowed
Managing Director, Kerala State Civil Supplies Corpn. and Another Vs Industrial Tribunal and Another
High Court Of Kerala · (2007) 01 KL CK 0116
Payment of Bonus Act, 1965 — Section 2(13)
High Courts23 Jan 2007
A.M. Prabhakaran and Others Vs Chithappa Sulaikabi
High Court Of Kerala · (2007) 1 ILR (Ker) 885 : (2008) 1 KLJ 109
Easements Act, 1882 — Section 52Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(1), 11(10), 11(11), 11(12)Kerala Land Reforms Act, 1963 — Section 106
High Courts23 Jan 2007Allowed
Shaji C. Varkey and Another Vs The Collector and Others
High Court Of Kerala · (2008) 1 KLJ 471 : (2007) 1 KLJ 471
Land Acquisition Act, 1894 — Section 49(1)
High Courts23 Jan 2007
Lukose Vs State of Kerala
High Court Of Kerala · (2007) 01 KL CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 102(3), 232, 313(1)Evidence Act, 1872 — Section 114Kerala Abkari Act, 1077 — Section 36, 55
High Courts23 Jan 2007Allowed
Gramox Paper and Boards Ltd. Vs State of Kerala, Kerala State Electricity Board and Special Officer (Revenue)
High Court Of Kerala · (2007) 01 KL CK 0060
Constitution of India, 1950 — Article 12
High Courts23 Jan 2007
Mathew Joseph Vs Janaki
High Court Of Kerala · (2007) 2 ACC 140 : (2007) ACJ 912 : AIR 2007 Ker 117 : (2007) 1 ILR (Ker) 597 : (2007) 1 KLJ 296
Motor Vehicles Act, 1988 — Section 146, 147, 147(1), 95, 95(1)