High Courts03 May 2003
Usman Vs S.I. of Police
High Court Of Kerala · (2003) CriLJ 3928 : (2003) 2 KLT 594 : (2003) 4 RCR(Criminal) 814
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439
COURT ARCHIVE
High Court Of Kerala judgments, 2003
944 judgments · page 26 of 48
High Courts03 May 2003
Usman Vs The Sub Inspector of Police and others
High Court Of Kerala · (2003) 1 KLJ 886
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439
High Courts30 Apr 2003
The Health Inspector, Kottayam Vs M.G. Jayakrishnan
High Court Of Kerala · (2003) 1 KLJ 781
Kerala Registration of Births and Deaths Rules, 1999 — Rule 11(2)
High Courts30 Apr 2003Allowed
Vaijayanthi Vs State of Kerala
High Court Of Kerala · (2003) 3 ILR (Ker) 227 : (2003) 3 KLT 1055
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 15, 15(2)
High Courts30 Apr 2003Allowed
Registrar (Births and Deaths) Vs Jayakrishnan
High Court Of Kerala · (2003) 2 KLT 701
Kerala Registration of Births and Deaths Act, 1969 — Section 15Kerala Registration of Births and Deaths Rules, 1999 — Rule 11(2)
High Courts30 Apr 2003Dismissed
Vazhithala Service Co-operative Bank Vs The Registrar of Co-operative Societies
High Court Of Kerala · (2003) 2 KLT 653
High Courts30 Apr 2003Allowed
The Health Inspector/Registrar (Births and Deaths), Kottayam Municipality and Another Vs M.G. Jayakrishnan
High Court Of Kerala · AIR 2004 Ker 7
Kerala Registration of Births and Deaths Rules, 1999 — Rule 11(2)Registration of Births and Deaths Act, 1969 — Section 15
High Courts30 Apr 2003Allowed
Dr. Jayakumar, E.K. Vs Director of Medical Education and Others
High Court Of Kerala · (2003) 04 KL CK 0014
High Courts11 Apr 2003
STEEL and INDUSTRIAL FORGINGS LTD. Vs DY. Commissioner of Income Tax
High Court Of Kerala · (2003) 04 KL CK 0082
High Courts11 Apr 2003
Palode Ravi Vs Mangode Radhakrishnan and Others
High Court Of Kerala · (2003) 2 KLJ 240
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Constitution of India, 1950 — Article 326Representation of the People Act, 1950 — Section 16, 16(1)(c), 27
High Courts11 Apr 2003Dismissed
Divya Automobiles Ltd. Vs State of Kerala
High Court Of Kerala · (2004) 136 STC 426
Kerala General Sales Tax Act, 1963 — Section 2Motor Vehicles Act, 1988 — Section 2(28)
High Courts11 Apr 2003Dismissed
Leo Engineering (India) Vs State of Kerala
High Court Of Kerala · (2006) 146 STC 393
Central Excises and Salt Act, 1944 — Section 12B, 12C, 12DCentral Sales Tax Act, 1956 — Section 10Finance Act, 2000 — Section 9, 9(2B)
High Courts11 Apr 2003Allowed
Saseendran Vs The Kerala State Co-operative Election Commission
High Court Of Kerala · (2003) 3 ILR (Ker) 135 : (2003) 3 KLT 908
High Courts11 Apr 2003Dismissed
Sainaba Umma Vs Moideenkutty
High Court Of Kerala · (2004) 1 ILR (Ker) 531 : (2003) 3 KLT 590
Civil Procedure Code Amendment Act, 2002 — Section 100ACivil Procedure Code, 1908 (CPC) — Section 110AKerala High Court Act, 1958 — Section 5
High Courts11 Apr 2003
V.S. Josekumar, Lecturer (Senior Scale), St. John''s College Vs The Director of Collegiate Education and Others
High Court Of Kerala · (2003) 2 ALT(Cri) 176 : (2003) 2 KLT 676
Constitution of India, 1950 — Article 226
High Courts11 Apr 2003Dismissed
National Insurance Co. Ltd. Vs Malathi C. Salian
High Court Of Kerala · (2003) ACJ 2033 : (2003) 3 KLT 460 : (2003) 4 RCR(Civil) 745
Motor Vehicles Act, 1988 — Section 163A
High Courts11 Apr 2003Allowed
Lordan Vs Registrar, Fisheries Directorate
High Court Of Kerala · (2003) 2 KLT 806
Constitution of India, 1950 — Article 226
High Courts11 Apr 2003Allowed
Trissur District Co-operative Bank Vs State of Kerala
High Court Of Kerala · (2003) 2 KLT 606
High Courts11 Apr 2003
Johnson George Vs State of Kerala
High Court Of Kerala · (2003) 2 ALT(Cri) 176 : (2003) 2 KLT 676
High Courts11 Apr 2003Allowed
Chandran Vs Travancore Devaswom Board
High Court Of Kerala · (2003) 3 ILR (Ker) 440 : (2003) 2 KLT 497
Kerala Hindu Places of Public Worship (Authorisation of Entry) Rules, 1965 — Rule 4, 8