COURT ARCHIVE
944 judgments · page 13 of 48
High Court Of Kerala · (2003) 08 KL CK 0008
High Court Of Kerala · (2004) 1 KLJ 90 : (2004) 1 KLT 570
High Court Of Kerala · (2003) 3 ILR (Ker) 547 : (2003) 3 KLT 542
High Court Of Kerala · AIR 2004 Ker 209 : (2004) 1 KLJ 115
High Court Of Kerala · (2004) 1 KLJ 143
High Court Of Kerala · (2004) CriLJ 1134 : (2004) 1 ILR (Ker) 634 : (2004) 1 KLJ 493 : (2004) 1 KLT 335 : (2004) 2 RCR(Criminal) 565
High Court Of Kerala · (2004) 1 KLJ 254 : (2003) 3 KLT 516
High Court Of Kerala · (2004) 1 KLT 260
High Court Of Kerala · (2003) 2 KLJ 1019 : (2003) 3 KLT 765 : (2004) 138 STC 208
High Court Of Kerala · AIR 2004 Ker 123
High Court Of Kerala · (2008) 11 VST 74
High Court Of Kerala · (2004) 1 ILR (Ker) 159 : (2004) 1 KLT 615
High Court Of Kerala · (2004) 1 ILR (Ker) 329 : (2004) 1 KLT 215 : (2004) 1 LLJ 1069
High Court Of Kerala · (2003) 08 KL CK 0007
High Court Of Kerala · (2004) 4 BC 196 : (2004) 120 CompCas 444 : (2004) 4 CompLJ 193 : (2003) 3 ILR (Ker) 491 : (2004) 1 KLT 85 : (2004) 4 RCR(Criminal) 98 : (2004) 50 SCL 485
High Court Of Kerala · (2004) 1 ACC 693 : (2004) ACJ 457 : (2004) 1 CivCC 315 : (2004) 1 ILR (Ker) 163 : (2004) 1 KLT 8 : (2004) 1 RCR(Civil) 601
High Court Of Kerala · (2003) 185 CTR 126 : (2004) 166 ELT 163 : (2004) 265 ITR 197
High Court Of Kerala · (2003) 184 CTR 508 : (2004) 268 ITR 267 : (2003) 133 TAXMAN 565
High Court Of Kerala · (2004) 1 ILR (Ker) 542 : (2003) 3 KLT 931 : (2004) 1 LLJ 628
High Court Of Kerala · (2004) 2 ILR (Ker) 293 : (2006) 143 STC 474