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High Court Of Kerala judgments, 2002

896 judgments · page 14 of 45

High Courts27 Sept 2002Dismissed

Govindan Nair Vs Abraham

High Court Of Kerala · (2003) 1 CivCC 206 : (2003) 1 ILR (Ker) 327 : (2003) 1 RCR(Civil) 532

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 7(1), Order 34 Rule 7(2), Order 34 Rule 8, Order 34 Rule 8(1)Limitation Act, 1963 — Article 137, 61
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High Courts24 Sept 2002

Gopi Vs Tahsildar

High Court Of Kerala · (2002) 09 KL CK 0042

Kerala Government Land Assignment Act, 1960 — Section 10Kerala Government Land Assignment Rules, 1964 — Rule 10(3)
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