High Courts04 Oct 2002
Commissioner of Income Tax Vs Dr. Ganga R. Menon
High Court Of Kerala · (2002) 125 TAXMAN 957
Income Tax Act, 1961 — Section 263
COURT ARCHIVE
High Court Of Kerala judgments, 2002
896 judgments · page 13 of 45
High Courts04 Oct 2002
Premalatha Vs Jacob
High Court Of Kerala · (2003) 3 BC 177 : (2002) 3 ILR (Ker) 598 : (2003) 2 RCR(Criminal) 495
Criminal Procedure Code, 1973 (CrPC) — Section 386
High Courts03 Oct 2002Dismissed
Adv. J. William John @ Gandeevan, Chief Preceptor, Thapovanam Viswa Vidhya Kendram, Practising as Advocate, High Court of Kerala Vs The State of Kerala and The Secretary, Local Administration Govt. of Kerala, Secretariat
High Court Of Kerala · AIR 2003 Ker 102 : (2002) 3 ILR (Ker) 415 : (2002) 2 KLJ 522
Constitution of India, 1950 — Article 14, 21Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 1, 1(2), 1(3)
High Courts03 Oct 2002Dismissed
William John Vs State of Kerala
High Court Of Kerala · AIR 2003 Ker 102 : (2002) 3 ILR (Ker) 415 : (2002) 2 KLJ 522
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 1(3)
High Courts03 Oct 2002
K.K. Ibrahimkutty Vs State of Kerala
High Court Of Kerala · (2003) 132 STC 123
Kerala General Sales Tax Act, 1963 — Section 5(3)
High Courts03 Oct 2002
Secretary, Sultan Battery Co-operative Housing Society Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (2003) 181 CTR 219 : (2003) 261 ITR 364
Income Tax Act, 1961 — Section 194C, 201, 201(1C), 231
High Courts03 Oct 2002
Commissioner of Income Tax Vs Hotel and Allied Traders (P) Ltd.
High Court Of Kerala · (2003) 179 CTR 308 : (2003) 127 TAXMAN 164
Income Tax Act, 1961 — Section 36(1), 43B
High Courts01 Oct 2002Dismissed
Union of India (UOI) Vs Kerala State Small I.D. and E. Corporation Ltd.
High Court Of Kerala · (2003) 1 KLT 414
Civil Procedure Code, 1908 (CPC) — Section 80(1), 80(2)Limitation Act, 1963 — Section 15(2)
High Courts01 Oct 2002Dismissed
Pachu Vs Chirutha
High Court Of Kerala · (2002) 3 ILR (Ker) 446 : (2003) 1 KLT 241
Hindu Succession Act, 1956 — Section 14(1)
High Courts01 Oct 2002Allowed
Deputy Commissioner (Law), Commercial Taxes Vs Sannidhanam Bar and Restaurant
High Court Of Kerala · (2004) 138 STC 380
High Courts01 Oct 2002
Commissioner of Gift Tax Vs Mrs. Johna Austin
High Court Of Kerala · (2003) 179 CTR 413 : (2004) 265 ITR 595
Gift Tax Act, 1958 — Section 2, 3
High Courts30 Sept 2002Dismissed
National Insurance Co. Ltd. Vs Sheebath Rahiman Beevi and Others
High Court Of Kerala · (2003) 3 ACC 652 : (2004) ACJ 295 : (2004) 1 KLJ 639 : (2003) 3 KLT 238
Motor Vehicles Act, 1988 — Section 12, 2(18A), 2(22), 95(2)
High Courts30 Sept 2002Allowed
Omanakuttan Nair Vs State of Kerala
High Court Of Kerala · (2002) 3 ILR (Ker) 405 : (2003) 1 KLT 226 : (2003) 1 RCR(Criminal) 321
Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(4), 5Kerala Public Services Act, 1968 — Section 2(1)Penal Code, 1860 (IPC) — Section 41
High Courts30 Sept 2002
Framatone Connectors O/E/N Ltd. Vs Framatone Connectors O/E/N Workers'' Union
High Court Of Kerala · (2002) 09 KL CK 0052
Industrial Disputes Act, 1947 — Section 2, 2(A)
High Courts30 Sept 2002Dismissed
Madhavan Vs Narayana Das
High Court Of Kerala · (2002) 3 ILR (Ker) 624 : (2003) 1 RCR(Civil) 105
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)Criminal Procedure Code, 1973 (CrPC) — Section 397(2)
High Courts30 Sept 2002
Joseph John Vs District Registrar
High Court Of Kerala · (2002) 2 KLJ 842 : (2003) 1 KLT 360
Constitution of India, 1950 — Article 227Kerala Stamp Act, 1959 — Section 45(B)(4), 45B
High Courts30 Sept 2002Dismissed
Theccanad Tiles (P) Ltd. Vs Kerala State Co-operative Bank
High Court Of Kerala · (2002) 2 KLJ 500
High Courts30 Sept 2002Dismissed
SN. Zubin George Vs Commissioner of Income Tax
High Court Of Kerala · (2003) 183 CTR 179 : (2004) 265 ITR 683
Income Tax Act, 1961 — Section 2(42A), 45(1)
High Courts30 Sept 2002
Commissioner of Income Tax Vs Air Travel Enterprises India Ltd.
High Court Of Kerala · (2004) 188 CTR 33 : (2004) 265 ITR 537 : (2004) 136 TAXMAN 194
Income Tax Act, 1961 — Section 32Motor Vehicles Act, 1988 — Section 2, 2(35), 2(7), 66, 72
High Courts27 Sept 2002
Commissioner of Gift Tax Vs P.M. Abraham and Others
High Court Of Kerala · (2003) 179 CTR 409 : (2004) 265 ITR 430
Gift Tax Act, 1958 — Section 2, 3