High Courts05 Dec 2000Dismissed
Kammukutty Vs Muhammed
High Court Of Kerala · (2001) 1 ALT(Cri) 100
Criminal Procedure Code, 1973 (CrPC) — Section 204(1A), 204(2), 252, 256, 256(1)Penal Code, 1860 (IPC) — Section 143, 149, 427, 447, 448
COURT ARCHIVE
High Court Of Kerala judgments, 2000
688 judgments · page 4 of 35
High Courts05 Dec 2000Dismissed
Kammukutty Vs Muhammed and Others
High Court Of Kerala · (2001) 1 KLJ 29
Criminal Procedure Code, 1973 (CrPC) — Section 204(1A), 204(2), 252, 256, 256(1)Penal Code, 1860 (IPC) — Section 143, 149, 427, 447, 448
High Courts05 Dec 2000Dismissed
Kolangarakath Kammukutty Vs Kodakkattakath Puthenveettil Muhammed and Others
High Court Of Kerala · (2001) CriLJ 871 : (2001) 1 ILR (Ker) 646 : (2001) 1 RCR(Criminal) 323
Criminal Procedure Code, 1973 (CrPC) — Section 204(2), 252, 256Penal Code, 1860 (IPC) — Section 143, 149, 427, 447, 448
High Courts04 Dec 2000Dismissed
Kunhavulla Vs Radha Amma
High Court Of Kerala · (2001) 1 CivCC 476 : (2001) 1 DMC 549 : (2002) 2 RCR(Civil) 277
Hindu Marriage Act, 1955 — Section 11, 12, 16
High Courts01 Dec 2000
Raju Vs Mrs. Elsamma and Another
High Court Of Kerala · (2000) 12 KL CK 0064
Divorce Act, 1869 — Section 7
High Courts01 Dec 2000Dismissed
Govindan and Sons Vs Commissioner of Income Tax
High Court Of Kerala · (2000) 12 KL CK 0043
Income Tax Act, 1961 — Section 139, 140, 141, 142, 143
High Courts29 Nov 2000Dismissed
E.S.I. Corporation Vs Balaraman
High Court Of Kerala · (2001) 88 FLR 848 : (2001) 1 KLJ 118 : (2001) 1 LLJ 777
Employees State Insurance Act, 1948 — Section 77(1A), 93A
High Courts29 Nov 2000Dismissed
Abdulla Vs Narayani
High Court Of Kerala · (2000) 11 KL CK 0039
Hindu Minority and Guardianship Act, 1956 — Section 8Kerala Land Reforms Act, 1963 — Section 125(3), 50, 7Transfer of Property Act, 1882 — Section 52
High Courts29 Nov 2000Dismissed
The Regional Director Vs V.P. Balaraman
High Court Of Kerala · (2001) 88 FLR 848 : (2001) 1 KLJ 118 : (2001) 1 LLJ 777
Employees State Insurance Act, 1948 — Section 77(1A), 93A
High Courts29 Nov 2000Dismissed
Premier Steels Vs Sales Tax Officer and Others
High Court Of Kerala · (2001) 122 STC 522
Constitution of India, 1950 — Article 226Kerala General Sales Tax Act, 1963 — Section 27, 45, 45A
High Courts28 Nov 2000
Mathew Vs State of Kerala
High Court Of Kerala · (2000) 11 KL CK 0057
Constitution of India, 1950 — Article 14Kerala Education Rules, 1959 — Rule 2, 3, 4Kerala Service Rules, 1958 — Rule 1, 193, 240, 8
High Courts28 Nov 2000
Jayarama Bhat Vs State of Kerala and Others
High Court Of Kerala · (2001) 1 KLJ 534
Kerala Education Rules, 1959 — Rule 51A
High Courts27 Nov 2000Allowed
Madhusoodanan Nair Vs Kochunni
High Court Of Kerala · (2000) 11 KL CK 0053
Transfer of Property Act, 1882 — Section 58
High Courts27 Nov 2000
Raghavan Vs Sreedhara Panicker
High Court Of Kerala · AIR 2001 Ker 203 : (2001) 1 ILR (Ker) 618
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4), 20, 21Transfer of Property Act, 1882 — Section 108
High Courts27 Nov 2000
Varghese and Others Vs Shameema
High Court Of Kerala · (2001) 1 KLJ 135
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, 115
High Courts24 Nov 2000
Meeran Rawther Vs State of Kerala
High Court Of Kerala · (2001) 1 KLJ 37
Constitution of India, 1950 — Article 226
High Courts24 Nov 2000
S. Sheikh Meeran Rawther Vs The Principal Secretary to Government and Another
High Court Of Kerala · (2001) 1 KLJ 37
Constitution of India, 1950 — Article 226Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 15Kerala Service Rules, 1958 — Rule 56B(5)
High Courts24 Nov 2000
Moni Senan Vs Commissioner of Income Tax
High Court Of Kerala · (2001) 114 TAXMAN 440
Income Tax Act, 1961 — Section 220, 222, 276
High Courts24 Nov 2000
Vijayamma Vs State of Kerala and Others
High Court Of Kerala · (2000) 2 KLJ 1003 : (2001) 2 RCR(Civil) 94
Civil Procedure Code, 1908 (CPC) — Section 114, 151, 152