High Courts08 Feb 2000Allowed
State of Kerala Vs Varghese
High Court Of Kerala · (2000) 2 LLJ 1261
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments, 2000
688 judgments · page 32 of 35
High Courts07 Feb 2000Dismissed
State of Kerala and Another Vs K. Thankaraj
High Court Of Kerala · AIR 2000 Ker 202 : (2000) 2 ILR (Ker) 288 : (2000) KLJ 435
Kerala Forest Act, 1961 — Section 2, 52, 61
High Courts07 Feb 2000Dismissed
Jose Thomas and etc. Vs Superintendent of Central Excise, Customs Preventive and Intelligence Unit and Another
High Court Of Kerala · (2000) CriLJ 1852
Criminal Procedure Code, 1973 (CrPC) — Section 161Customs Act, 1962 — Section 108Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42, 43, 50, 52
High Courts04 Feb 2000Dismissed
Divisional Forest Officer, Kalpetta and Another Vs C.C. Aravindan
High Court Of Kerala · AIR 2000 Ker 121 : (2000) 2 ILR (Ker) 277
Constitution of India, 1950 — Article 265Evidence Act, 1872 — Section 115Kerala Forest Act, 1961 — Section 2, 75A
High Courts04 Feb 2000Dismissed
Divl. Forest Officer and Another Vs Aravindan
High Court Of Kerala · (2000) 1 KLJ 314
Constitution of India, 1950 — Article 265Kerala Forest Act, 1961 — Section 2(f), 75A, 76(G)Kerala Forest Produce (fixation Of Selling Price) Act, 1978 — Section 2(c), 6A
High Courts03 Feb 2000Allowed
Manager, Jayabharath Printers and Publishers (P) Ltd. Vs Labour Court and Another
High Court Of Kerala · (2000) 86 FLR 142 : (2000) 2 LLJ 224
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts03 Feb 2000Allowed
Jayabharath Printers and Publishers Vs Suresh Kumar
High Court Of Kerala · (2000) 1 KLJ 1028
Industrial Disputes Act, 1947 — Section 2, 2(aa)(bb), 2(oo), 2(oo)(bb), 25B
High Courts02 Feb 2000Allowed
Ambika Thilakan Vs Mohanan and Another
High Court Of Kerala · (2000) 2 KLJ 731
Civil Procedure Code, 1908 (CPC) — Section 149, 151
High Courts02 Feb 2000
Beena Cherian Vs K.J. Varghese
High Court Of Kerala · AIR 2000 Ker 181 : (2000) 1 DMC 704 : (2000) 2 ILR (Ker) 329 : (2000) 3 RCR(Civil) 237
Divorce Act, 1869 — Section 19
High Courts02 Feb 2000Dismissed
Babu Vs Kerala State Electricity Board
High Court Of Kerala · AIR 2000 Ker 286 : (2000) KLJ 938
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts02 Feb 2000Allowed
Mrs. Assia Vs State of Kerala and Others
High Court Of Kerala · (2000) 1 ALT(Cri) 357 : (2000) CriLJ 1501 : (2000) 2 ILR (Ker) 573
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 7, 7(1)Customs Act, 1962 — Section 124
High Courts01 Feb 2000Dismissed
M.T. Kunji Mohammed Vs Regional Transport Authority, Malappuram and Others
High Court Of Kerala · AIR 2000 Ker 231
Kerala Motor Vehicles Taxation Act, 1976 — Section 9(2)
High Courts01 Feb 2000Allowed
Balan Vs Tahsildar
High Court Of Kerala · (2000) 1 KLJ 452
Kerala Revenue Recovery Rules, 1968 — Rule 5
High Courts01 Feb 2000Dismissed
Kunji Mohammed Vs R.T.A. and Others
High Court Of Kerala · (2000) 1 KLJ 458
Kerala Motor Vehicles Taxation Act, 1976 — Section 9
High Courts31 Jan 2000Allowed
K.V. George and Another, Thankamma George and Another, Rosamma Thomas and Another and George Thomas Vs Federal Bank Ltd.
High Court Of Kerala · (2000) 100 CompCas 766
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts31 Jan 2000Allowed
K.V. George and Others Vs The Federal Bank Ltd., Pala
High Court Of Kerala · AIR 2000 Ker 183 : (2001) 1 CivCC 336 : (2000) 2 RCR(Civil) 645
Civil Procedure Code, 1908 (CPC) — Section 152, 34
High Courts31 Jan 2000Dismissed
Kamaruddin P.K. Vs Government of Kerala and Others
High Court Of Kerala · AIR 2000 Ker 232 : (2000) KLJ 273
Cochin University of Science and Technology Act, 1986 — Section 17(1), 45(2)Constitution of India, 1950 — Article 226
High Courts31 Jan 2000Allowed
S. Mohankumar Vs Rajagopal and Others
High Court Of Kerala · AIR 2000 Ker 176 : (2000) 2 ILR (Ker) 393
Constitution of India, 1950 — Article 299Kerala Municipalities Act, 1994 — Section 90(1)
High Courts31 Jan 2000
Commissioner of Gift-tax Vs A.C. Raghava Menon
High Court Of Kerala · (2000) 243 ITR 167
Gift Tax Act, 1958 — Section 4(1)
High Courts29 Jan 2000Dismissed
Malankara Rubber and Produce Co. Ltd. Vs Hameed and Others
High Court Of Kerala · (2000) 01 KL CK 0011
Plantations Labour Act, 1951 — Section 15Workmens Compensation Act, 1923 — Section 12, 12(1), 22